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MARCH 1966
1.
Badku Joti Savant Vs. State of Mysore [1966] INSC 60 (1 March 1966)
2.
B. N. Nagarajan & Ors Vs. State of Mysore & Ors [1966] INSC 61 (1 March 1966)
3.
Cochin Devaswom Board, Trichur Vs. Vamana Shetty & Ors [1966] INSC 62 (2 March 1966)
4.
Kulathil Mammu Vs. The State of Kerala [1966] INSC 63 (2 March 1966)
5.
Naresh Shridhar Mirajkar & Ors Vs. State of Maharashtra & ANR [1966] INSC 64 (3 March 1966)
6.
V.D. Jhangan Vs. State of Uttar Pradesh [1966] INSC 65 (3 March 1966)
7.
Himatrao Vs. Jaikishandas & Ors [1966] INSC 66 (4 March 1966)
8.
The State of Mysore Vs. Shanta Veerappa Channa Mallappabommanahalli & Ors [1966] INSC 67 (4 March 1966)
9.
State of Nagaland Vs. Ratan Singh [1966] INSC 68 (9 March 1966)
10.
State of Uttar Pradesh Vs. Akbar Ali Khan [1966] INSC 69 (9 March 1966)
11.
M/S. Ram Chand and Sons Sugar Mills Pvt. Ltd. Vs. Kanhaya Lal Bhargava & Ors [1966] INSC 70 (10 March 1966)
12.
Ghanshiam Das Vs. Devi Prasad & ANR [1966] INSC 71 (11 March 1966)
13.
M. Padmanabha Setty Vs. K. P. Papiah Setty [1966] INSC 72 (11 March 1966)
14.
Sunder Singh & Ors Vs. Narain Singh & Ors [1966] INSC 73 (11 March 1966)
15.
Arnold Rodricks & ANR Vs. State of Maharashtra & Ors [1966] INSC 74 (14 March 1966)
16.
State of Maharashtra Vs. Narharrao [1966] INSC 75 (14 March 1966)
17.
State of West Bengal Vs. Motilal Kanoria [1966] INSC 76 (15 March 1966)
18.
Nathia Agarwalla & ANR Vs. Musst. Jahanara Begum & Ors [1966] INSC 77 (15 March 1966)
19.
K. P. Chowdhary Vs. State of Madhya Pradesh & Ors [1966] INSC 78 (15 March 1966)
20.
Harinagar Sugar Mills Ltd. Vs. M. W. Pradhan [1966] INSC 79 (21 March 1966)
21.
Indian Iron & Steel Co. Ltd. Vs. Biswanath Sonar [1966] INSC 80 (22 March 1966)
22.
Gordon Woodroffe & Co. Vs. Sheikh M. A. Majid & Co. [1966] INSC 81 (22 March 1966)
23.
Dolai Molliko & Ors Vs. Krushna Chandra Patnaik & Ors [1966] INSC 82 (23 March 1966)
24.
Dalchand & Ors Vs. Delhi Improvement Trust [1966] INSC 83 (24 March 1966)
25.
Charan Singh & Ors Vs. Babulal & Ors [1966] INSC 84 (25 March 1966)
26.
Bhrigunandan Prasad & Ors Vs. The Officer & Ors [1966] INSC 85 (25 March 1966)
27.
Addl. Collector of Customs, Calcutta & ANR Vs. M/S. Best & Co. [1966] INSC 86 (25 March 1966)
28.
Narandas Morardas Gaziwala & Ors Vs. S. P. A. M. Papammal & ANR [1966] INSC 87 (25 March 1966)
29.
M/S. Om Oil & Oilseeds Exchange Ltd., Delhi Vs. Their Workmen [1966] INSC 88 (28 March 1966)
30.
Ram Kishore Vs. State of U.P [1966] INSC 89 (28 March 1966)
31.
M/S. Nandram Hunatram, Calcutta Vs. Union of India & ANR [1966] INSC 90 (29 March 1966)
32.
Ellerman & Bucknall Steamship Co. Ltd. Vs. Sha Misrimal Bherajee [1966] INSC 91 (29 March 1966)
33.
Firm Bansidhar Premsukhdas Vs. State of Rajasthan [1966] INSC 92 (29 March 1966)
34.
Biswambar Roy Vs. Girindra Kumar Paul [1966] INSC 93 (30 March 1966)
35.
Gyasi Ram Vs. Brij Bhushan Das & Ors [1966] INSC 94 (30 March 1966)
36.
Kuchiyan Govinda Swami Vs. Kalliani Amma Lekshmi Amma & Ors [1966] INSC 95 (31 March 1966)
37.
Gopalakrishna Pillai & Ors Vs. Meenakshi Ayal & Ors [1966] INSC 96 (31 March 1966)
38.
Mrs. Veeda Menezes Vs. Yusuf Khan & ANR [1966] INSC 97 (31 March 1966)
39.
Thirunagar Panchayat Vs. Madurai Co-Operative House Construction Society [1966] INSC 98 (31 March 1966)
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