FEBRUARY    1962
1.	Ramalingam & Co. Vs. The State of Madras [1962] INSC 33 (1 February 1962)
2.	Bipat Gope Vs. State of Bihar [1962] INSC 34 (1 February 1962)
3.	The Honorary Secretary, South India Millowners' Association Vs. The Secretary, Coimbatore District Textile Workers' Union[A [1962] INSC 35 (1 February 1962)
4.	The State of Rajasthan Vs. Mst. Vidhyawati & ANR [1962] INSC 36 (2 February 1962)
5.	Punjab National Bank Limited Vs. K. L. Kharbanda [1962] INSC 37 (2 February 1962)
6.	Thakur Narwar Singh Vs. The State of Madhya Pradesh [1962] INSC 38 (2 February 1962)
7.	M/S. Ballabhdas Agarwal Vs. The State of Bihar [1962] INSC 39 (2 February 1962)
8.	Sitaram Vs. State of Madhya Pradesh [1962] INSC 40 (5 February 1962)
9.	The Calcutta Gas Company (Proprietary) Ltd. Vs. The State of West Bengal & Ors [1962] INSC 41 (5 February 1962)
10.	The Board of Revenue, U. P. & Ors Vs. Sardarni Vidyawati & ANR [1962] INSC 42 (6 February 1962)
11.	Board of High School & Intermediate Education, U. P Vs. Ghanshyam Das Gupta & Ors [1962] INSC 43 (6 February 1962)
12.	Dalbir Singh & Ors Vs. The State of Punjab [1962] INSC 44 (6 February 1962)
13.	Rama Krishna Ramanath Vs. The Janpad Sabha, Gondia [1962] INSC 45 (7 February 1962)
14.	State of Uttar Pradesh Vs. Lakshmi Ice Factory & Ors [1962] INSC 46 (7 February 1962)
15.	Hoshjar Singh Vs. Gurbachan Singh [1962] INSC 47 (8 February 1962)
16.	Inder Lal Vs. Lal Singh [1962] INSC 48 (8 February 1962)
17.	Sri Satya Narain Singh Vs. District Engineer, P.W.D. & ANR [1962] INSC 49 (8 February 1962)
18.	The Atlas Cycle Industries, Ltd. Sonepat Vs. Their Workmen [1962] INSC 50 (8 February 1962)
19.	The National, Union of Commercial Employees & ANR Vs. M. R. Meher, Industrial Tribunal, Bombay & Ors [1962] INSC 51 (13 February 1962)
20.	M. S. Anirudhan Vs. The Thomco's Bank Ltd. [1962] INSC 52 (14 February 1962)
21.	Banwari Vs. State of Uttar Pradesh [1962] INSC 53 (14 February 1962)
22.	The Commissioner of Income-Tax Vs. Shapoorji Pallonji Mistry [1962] INSC 54 (14 February 1962)
23.	Baljeet Singh & Ors Vs. Risal Singh & Ors [1962] INSC 55 (15 February 1962)
24.	The State of Uttar Pradesh Vs. Shankar & ANR [1962] INSC 56 (15 February 1962)
25.	Krishan Lal Dhawan & ANR Vs. Delhi Administration [1962] INSC 57 (15 February 1962)
26.	The Fine Knitting Co., Ltd. Vs. The Industrial Court, Bombay & Ors [1962] INSC 58 (15 February 1962)
27.	Mrs. Hem Nolini Judah (Since Deceased) and After Her Leg Vs. Mrs. Isolyne Sarojbashini Bose & Ors [1962] INSC 59 (16 February 1962)
28.	Izhar Ahmad Khan Vs. Union of India [1962] INSC 60 (16 February 1962)
29.	State of Maharashtra Vs. Laxman Jairam [1962] INSC 61 (16 February 1962)
30.	Indore Malwa United Mills Ltd. Vs. The Commissioner of Income-Tax (Central) Bombay [1962] INSC 62 (19 February 1962)
31.	M/S. Soorajmull Nagarmull Vs. Commissioner of Income-Tax, Calcutta [1962] INSC 63 (19 February 1962)
32.	Amarsarjit Singh Vs. The State of Punjab [1962] INSC 64 (20 February 1962)
33.	Shambhoo Vs. State of Uttar Pradesh [1962] INSC 65 (20 February 1962)
34.	Gondumogula Tatayya Vs. Penumatcha Ananda Vijaya Venkatarama Timma Jagapathiraju [1962] INSC 66 (20 February 1962)
35.	The Gujarat University, Ahmadabad Vs. Krishna Ranganath Mudholkar & Ors [1962] INSC 67 (21 February 1962)
36.	Tekan & Ors Vs. Ganeshi [1962] INSC 68 (22 February 1962)
37.	Kameshwar Prasad & Ors Vs. The State of Bihar & ANR [1962] INSC 69 (22 February 1962)
38.	S. S. Munna Lal Vs. S. S. Rajkumar & Ors [1962] INSC 70 (23 February 1962)
39.	Commissioner of Income-Tax, Bombay City , Bombay Vs. Bai Shirinbai K. Kooka [1962] INSC 71 (23 February 1962)
40.	Kanji Manji Vs. The Trustees of The Port of Bombay [1962] INSC 72 (27 February 1962)
41.	The Income Tax Officer Vs. Arvind N. Mafatlal [1962] INSC 73 (27 February 1962)
42.	R. C. Jall Vs. Union of India [1962] INSC 74 (27 February 1962)
43.	Orient Weaving Mills (P) Ltd Vs. The Union of India [1962] INSC 75 (28 February 1962)
44.	K. Simrathmull Vs. S. Nanjalingiah Gowder [1962] INSC 76 (28 February 1962)