APRIL    1957
1.	Bhagwan Das Vs. The State of Rajasthan [1957] INSC 28 (2 April 1957)
2.	A. Vs. Fernandez Vs. The State of Kerala [1957] INSC 29 (2 April 1957)
3.	The State of Madhya Pradesh Vs. Veereshwar Rao Agnihotry [1957] INSC 30 (5 April 1957)
4.	Ramji Lal Modi Vs. The State of U.P [1957] INSC 31 (5 April 1957)
5.	R. M. D. Chamarbaugwalla Vs. The Union of India [1957] INSC 32 (9 April 1957)
6.	The State of Bombay Vs. R. M. D. Chamarbaugwala [1957] INSC 33 (9 April 1957)
7.	Sarwan Singh Vs. The State of Punjab [1957] INSC 34 (10 April 1957)
8.	The Collector of Malabar Vs. Erimal Ebrahim Hajee [1957] INSC 35 (11 April 1957)
9.	Vadivelu Thevar Vs. The State of Madras [1957] INSC 36 (12 April 1957)
10.	Baldeo Singh & Ors Vs. The State of Bihar & Ors [1957] INSC 37 (22 April 1957)
11.	The Member For The Board of Agricultural Income Tax, Assam Vs. Smt. Sindhurani Chaudhurani [1957] INSC 38 (24 April 1957)
12.	The Commissioner of Excess Profits Tax, West Bengal Vs. The Ruby General Insurance Co. Ltd. [1957] INSC 39 (24 April 1957)
13.	Bashiruddin Ashraf Vs. The State of Bihar [1957] INSC 40 (25 April 1957)
14.	Union of India Vs. Chaman Lal Loona [1957] INSC 41 (30 April 1957)