DECEMBER    1950
1.	Yeswant Deorao Deshmukh Vs. Walchand Ramchand Kothari [1950] INSC 34 (1 December 1950)
2.	Raja Kamala Ranjan Roy Vs. Baijnath Bajoria [1950] INSC 35 (1 December 1950)
3.	Mangan Lal Deoshi Vs. Mohammad Moinul Haoque & Ors [1950] INSC 36 (1 December 1950)
4.	The State of Tripura Vs. The Province of East Bengal union of India [1950] INSC 37 (4 December 1950)
5.	Chiranjit Lal Chowdhuri Vs. The Union of India & Ors [1950] INSC 38 (4 December 1950)
6.	Janardan Reddy & Ors Vs. The State [1950] INSC 39 (14 December 1950)
7.	State of Bombay Vs. Narothamdas Jethabai & ANR [1950] INSC 40 (20 December 1950)
8.	Commissioner of Income-Tax, West Bengal Vs. Calcutta Agency Ltd. [1950] INSC 41 (21 December 1950)
9.	Pannalal Jankidas Vs. Mohanlal & ANR [1950] INSC 42 (21 December 1950)
10.	Executors of The Estate of J.K. Dubash Vs. Commissioner of Income Tax, Bombay City [1950] INSC 43 (21 December 1950)
11.	V.V.R.N.M. Subbayya Chettiar Vs. Commissioner of Income-Tax, Madras [1950] INSC 44 (21 December 1950)