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Supreme Court Judgments


JANUARY    2009

1. State of Kerala & Ors. Vs. Mini Shamsudin & ANR. [2009] INSC 1 (2 January 2009)
2. Admn.Officer,Munic.School Board,Kagal Vs. K.T.K.K.S.& S.Mandal & Ors. [2009] INSC 2 (5 January 2009)
3. Kailash Nath Tripathi Vs. Kedarnath Tewari & Ors. [2009] INSC 3 (5 January 2009)
4. M/S. Cross Country Hotels Ltd. Vs. Tourism Finance Corpn.of India Ltd.&Ors. [2009] INSC 4 (5 January 2009)
5. Manoj Menon Vs. E.K.Abdul Hammed and Ors. [2009] INSC 5 (5 January 2009)
6. Orissa Electricity Regulatory Commn. Vs. Western Elect.Company of Orissa Ltd. & Ors [2009] INSC 6 (5 January 2009)
7. Trupti K. Patel & ANR. Vs. M/S. Rocklines Constructions & ANR. [2009] INSC 7 (5 January 2009)
8. Baljit Singh Vs. Improvement Trust Ludhiana & ANR. [2009] INSC 8 (6 January 2009)
9. Dwarika Nath Acooli Vs. Dulal Chandra Bayen & Ors. [2009] INSC 9 (6 January 2009)
10. Kartick Chandra Mandal Vs. Netai Mondal(Dead) by LRS. & Ors. [2009] INSC 10 (6 January 2009)
11. Munilakshmamma & ANR. Vs. B.V. Sampath & ANR. [2009] INSC 11 (6 January 2009)
12. Syed Basheer Ahamed & Ors. Vs. Mohd. Jameel & ANR. [2009] INSC 12 (6 January 2009)
13. Abdul Rehman Shora(D) By LRS. & Ors. Vs. State of J & K & ANR. [2009] INSC 13 (7 January 2009)
14. Ajaya Vs. Sanjaya Golecha [2009] INSC 14 (7 January 2009)
15. Branch Manager,Federal Bank Ltd. Vs. N.S.Sabastian [2009] INSC 15 (7 January 2009)
16. Brindaban Das & Ors. Vs. State of West Bengal [2009] INSC 16 (7 January 2009)
17. Choudhury Parveen Sultana Vs. State of West Bengal & ANR. [2009] INSC 17 (7 January 2009)
18. Deen Dayal & Ors. Vs. State of U.P. [2009] INSC 18 (7 January 2009)
19. Neku Khan & Ors. Vs. State of Rajasthan [2009] INSC 19 (7 January 2009)
20. Prem Kumar Vs. State of Rajasthan [2009] INSC 20 (7 January 2009)
21. R.S.Jakhod Vs. Balwan Singh [2009] INSC 21 (7 January 2009)
22. Raj Kumar Jain & ANR. Vs. Indra Prastha Builders Pvt Ltd., & Ors. [2009] INSC 22 (7 January 2009)
23. Swamy Gowda & Ors. Vs. K.Shivakinge Gowda & Ors. [2009] INSC 23 (7 January 2009)
24. Urmila Devi Vs. Commr.Varanasi & Ors. [2009] INSC 24 (7 January 2009)
25. A.U. Sukumaran Vs. N.S.D. Raju & Ors. [2009] INSC 25 (9 January 2009)
26. Alkapuri Coop. Housing Society Ltd. Vs. Jayantibhai Naginbhai(D) Thr.LRS [2009] INSC 26 (9 January 2009)
27. Annappa @ Appanna Vs. Special Land Acquisition Officer [2009] INSC 27 (9 January 2009)
28. Ashok Kumar Mittal Vs. Ram Kumar Gupta & ANR. [2009] INSC 28 (9 January 2009)
29. Er.Gurcharan Singh Grewal & ANR. Vs. Punjab State Electricity Board & Ors. [2009] INSC 29 (9 January 2009)
30. Mandeep Devi Vs. State of Uttaranchal & Ors [2009] INSC 31 (9 January 2009)
31. Parvatibai & ANR. Vs. Shivpyari Dwarkadas Lahoti & Ors. [2009] INSC 32 (9 January 2009)
32. Rajender Singh & ANR. Vs. State of Haryana [2009] INSC 33 (9 January 2009)
33. Suraj Singh Vs. State of M.P. & Ors. [2009] INSC 34 (9 January 2009)
34. Buddu Khan Vs. State of Uttarkhand [2009] INSC 35 (12 January 2009)
35. Goverdhan Pujari Vs. Jugal Kishore Sahu [2009] INSC 37 (12 January 2009)
36. Gurpreet Rohit Verma Vs. Rohit Vedpal Verma [2009] INSC 38 (12 January 2009)
37. Hamidhbai Azambhai Malik Vs. State of Gujarat [2009] INSC 39 (12 January 2009)
38. Muzaffar Ali Vs. Dasaram [2009] INSC 40 (12 January 2009)
39. P. Sukumar & Ors. Vs. M/S. Godrej Appliances Ltd. & Ors. [2009] INSC 41 (12 January 2009)
40. Rajasthan State Electricity Board Vs. M/S. Universal Petro Chemicals Ltd. [2009] INSC 42 (12 January 2009)
41. Ramjit & Ors. Vs. State of U.P. [2009] INSC 43 (12 January 2009)
42. Shalini Gupta Vs. Neeraj Gupta [2009] INSC 44 (12 January 2009)
43. State of H.P. Vs. Ram Krishan [2009] INSC 45 (12 January 2009)
44. Ujwala Yuvraj Naarkhede Vs. Archana Prakash Narkhede & Ors. [2009] INSC 46 (12 January 2009)
45. Union of India Vs. Ram Bipat & Ors. [2009] INSC 47 (12 January 2009)
46. Varsha Kochhar Vs. Biku Sarmah & ANR. [2009] INSC 48 (12 January 2009)
47. Annappa @ Appanna Vs. Special Land Acquisition Officer [2009] INSC 49 (13 January 2009)
48. Citizens For Justice and Peace Vs. State of Gujarat & Ors. [2009] INSC 50 (13 January 2009)
49. Harbans Singh & Ors. Vs. Sant Hari Singh & Ors. [2009] INSC 51 (13 January 2009)
50. Jharu Ram Roy Vs. Kamjit Roy & Ors. [2009] INSC 52 (13 January 2009)
51. Mohan Singh Vs. Kashi Bai & Ors. [2009] INSC 53 (13 January 2009)
52. National Campaign Commtt., C.L., Labour Vs. Union of India & Ors [2009] INSC 54 (13 January 2009)
53. Om Construction Co. Vs. Ahmedabad Municipal Corp.& ANR. [2009] INSC 55 (13 January 2009)
54. Om Prakash Srivastava Vs. Union of India Thr. C.B.I. & Ors. [2009] INSC 56 (13 January 2009)
55. Oriental Insurance Co.Ltd. Vs. Ram Prasad Varma & Ors. [2009] INSC 57 (13 January 2009)
56. Paul Enterprises & Ors. Vs. Rajib Chatterjee & Co. & Ors. [2009] INSC 58 (13 January 2009)
57. R.B.Ramlingam Vs. R.B.Bhvaneswari [2009] INSC 59 (13 January 2009)
58. Ram Das Vs. State of M.P. [2009] INSC 60 (13 January 2009)
59. Revenue Divisional Officer-Cum-L.A.O. Vs. Shaik Azam Sahem Etc.Etc. [2009] INSC 61 (13 January 2009)
60. S.S. Balu and ANR. Vs. State of Kerala and Ors. [2009] INSC 62 (13 January 2009)
61. Union of India & Ors. Vs. S.A. Khaliq Pasha & ANR. [2009] INSC 63 (13 January 2009)
62. Union of India & Ors. Vs. Shantiranjan Sarkar [2009] INSC 64 (13 January 2009)
63. V.V.G.Reddy Vs. Apsrtc, Nizamabad Region & ANR. [2009] INSC 65 (13 January 2009)
64. Abbas Khan Vs. Central Bureau of Narcotics [2009] INSC 66 (14 January 2009)
65. Huchamma (D) By LRS. Vs. State of Karnataka & Ors. [2009] INSC 67 (14 January 2009)
66. Jarnail Singh Vs. State of Punjab [2009] INSC 68 (15 January 2009)
67. M/S.Tata Finance Ltd.Now Tata Motors Ltd Vs. N.Poongodi & ANR. [2009] INSC 69 (15 January 2009)
68. Aparna Mehta Kapur & ANR. Vs. State of U.P. & ANR. [2009] INSC 70 (16 January 2009)
69. Ashok Kumar Todi Vs. C.B.I. [2009] INSC 71 (16 January 2009)
70. B.S.N.L., Jammu Vs. Teja Singh [2009] INSC 72 (16 January 2009)
71. Bhagwan Sarup Nagar(D) By LRS Vs. Ram Kishan [2009] INSC 73 (16 January 2009)
72. Commr.Of Central Excise,Haldia Vs. M/S Exide Industries Ltd. [2009] INSC 74 (16 January 2009)
73. Gurdial Singh Chaina & ANR. Vs. Manoranjan Sondhi & ANR. [2009] INSC 76 (16 January 2009)
74. Hawa Singh & ANR. Vs. State of Haryana [2009] INSC 77 (16 January 2009)
75. Kolkata Municipal Corp.& Ors. Vs. KERBS & CIE (I) Ltd.& Ors. [2009] INSC 78 (16 January 2009)
76. Laxminath Vs. State of Chhattisgarh [2009] INSC 79 (16 January 2009)
77. New India Assurance Co.Ltd. Vs. Esys Information Technologies Ltd. [2009] INSC 80 (16 January 2009)
78. Raj Nath Vs. State of U.P. [2009] INSC 81 (16 January 2009)
79. Suzanne Lousie Martin Vs. State of Rajasthan & ANR. [2009] INSC 83 (16 January 2009)
80. Vyavasthapak C. Print (India) Ltd. & ANR Vs. Laxmi Agro Chemical [2009] INSC 84 (16 January 2009)
81. Ashutosh Gaur Vs. New Delhi Municipal Council & ANR. [2009] INSC 85 (19 January 2009)
82. Assistant Commercial Taxes Officer Vs. M/S Narsingh Trading Company [2009] INSC 86 (19 January 2009)
83. Belgique Fashions Vs. Indian Overseas Bank [2009] INSC 87 (19 January 2009)
84. Commercial Tax Check Post,Ratanpur Vs. M/S.Perfect Thread Mills Ltd. [2009] INSC 88 (19 January 2009)
85. Deo Kumar Singh Vs. C.B.P. Sinha [2009] INSC 89 (19 January 2009)
86. Kamal Raj Bansal Vs. Rajpaul Singh [2009] INSC 90 (19 January 2009)
87. Md. Iqbal Vs. Atma Ram & Ors. [2009] INSC 91 (19 January 2009)
88. Phiroz Ibrahim Khan Vs. Ismail Ibrahim Sayeed & ANR. [2009] INSC 92 (19 January 2009)
89. Pradeep Tanwar Vs. State of NCT of Delhi [2009] INSC 93 (19 January 2009)
90. Steel Authority of India Ltd. Vs. State of Orissa & Ors. [2009] INSC 96 (19 January 2009)
91. Balli Petrochemicals Ltd. Vs. National Aluminium Company Ltd. [2009] INSC 97 (20 January 2009)
92. Baskar @ Kannan Vs. State of T.Nadu [2009] INSC 98 (20 January 2009)
93. Daya Shankar Vs. State of M.P. [2009] INSC 99 (20 January 2009)
94. Fomento Resorts & Hotels & ANR. Vs. Minguel Martins & Ors. [2009] INSC 100 (20 January 2009)
95. Jagebar Ali @ Settu Vs. State of Tamil Nadu [2009] INSC 101 (20 January 2009)
96. Jai Singh & Ors. Vs. Gurmej Singh [2009] INSC 102 (20 January 2009)
97. Mukhtiar Singh & ANR. Vs. State of Punjab [2009] INSC 103 (20 January 2009)
98. Munnilal Vs. State of M.P. [2009] INSC 104 (20 January 2009)
99. R.Manjula Vs. V.Raja [2009] INSC 105 (20 January 2009)
100. U.P. State Electricity Board & ANR. Vs. Aziz Ahmad [2009] INSC 106 (20 January 2009)

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