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Latest Judgments 2013

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06/05/13 G. Sundarrajan Vs. Union of India
06/05/13 Ni Pra Channabasava Deshikendra Swamigalu Matadhipathigalu Kannada Mutt Vs. C.P. Kaveeramma
06/05/13 Raj Kumar Singh @ Raju @ Batya Vs. State of Rajasthan
06/05/13 Jayamma Vs. The Deputy Commissioner, Hassan District, Hassan
03/05/13 Manga @ Man Singh Vs. State of Uttarakhand
03/05/13 Vidya Dhar Vs. Multi Screen Media Pvt. Ltd.
03/05/13 M.B. Ramesh (D) by LRS. Vs. K.M. Veeraje Urs (D) by LRS.
03/05/13 Ankush Shivaji Gaikwad Vs. State of Maharashtra
03/05/13 Vimal Kanwar Vs. Kishore Dan
03/05/13 Madhao Vs. State of Maharashtra
03/05/13 Bhaikon @ Bakul Borah Vs. State of Assam
03/05/13 Registrar General, Calcutta High Court Vs. Shrinivas Prasad Shah
03/05/13 Md. Ishaque Vs. State of West Bengal
01/05/13 Sohan Lal Vs. State of Haryana
01/05/13 Additional District Sub-Registrar Siliguri Vs. Pawan Kumar Verma
01/05/13 Guru Granth Saheb Sthan Meerghat Vanaras Vs. Ved Prakash
01/05/13 Mahendra Nath Das Vs. Union of India
01/05/13 Arunachal Pradesh Public Service Commission Vs. Tage Habung
01/05/13 Prabhat @ Bhai Narayan Wagh Vs. State of Maharashtra
01/05/13 Habib Vs. State of Uttar Pradesh
01/05/13 State of Rajasthan Vs. Shravan Ram
29/04/13 C.C.E., Ahmedabad Vs. M/s. Kiri Dyes & Chemicals Ltd.
29/04/13 Hari Dass Sharma Vs. Vikas Sood
26/04/13 M/s. Abhayananda Associates Vs. The Authorised Officer
26/04/13 Union of India Vs. The Goa Foundation
26/04/13 Samir Mustafabhai Bajariya Vs. State of Gujarat
26/04/13 P. Devarajan Vs. State of Kerala Respondent
26/04/13 Bharat Bhushan Vs. State of Himachal Pradesh
26/04/13 Shri Anant R. Kulkarni Vs. Y.P. Education Society
26/04/13 N. Narayanan Vs. Adjudicating Officer, SEBI
26/04/13 Guiram Mondal Vs. State of West Bengal
26/04/13 Rajasthan State Road Transport Corporation Vs. Madu Giri (Dead) through LRS.
26/04/13 Litta Singh Vs. State of Rajasthan
26/04/13 Thammu Panduranga Rao Vs. State of Andhra Pradesh
25/04/13 State of Jammu and Kashmir Vs. Lakhwinder Kumar
25/04/13 Association of Management of Private Colleges Vs. All India Council for Technical Education
25/04/13 Shankar Kisanrao Khade Vs. State of Maharashtra
23/04/13 Sukhdev Singh Vs. Union of India
23/04/13 JSW Steel Ltd. (Formerly M/s. J.V. Steel Ltd.) Vs. Sandur Manganese & Iron Ores Ltd.
23/04/13 Union of India Vs. Sandur Manganese & Iron Ores Limited
22/04/13 Shakuntalabai Vs. Nanaji Dewaji Wadaskar
22/04/13 Kanhaiya Lal Vs. State of Rajasthan
18/04/13 Jehal Tanti Vs. Nageshwar Singh (Dead) through LRS.
18/04/13 Rattiram Vs. State of Madhya Pradesh through Inspector of Police
18/04/13 Hansa V. Gandhi Vs. Deep Shankar Roy
18/04/13 Samaj Parivartana Samudaya Vs. State of Karnataka
18/04/13 Orissa Mining Corporation Ltd. Vs. Ministry of Environment & Forest
18/04/13 Hazara Singh Vs. Raj Kumar
18/04/13 S. Malla Reddy Vs. M/s. Future Builders Co-operative Housing Society
18/04/13 U.P. Avas Evam Vikas Parishad Vs. Om Prakash Sharma
18/04/13 Mashyak Grihnirman Sahakari Sanstha Maryadit Vs. Usman Habib Dhuka
18/04/13 Sahib Hussain @ Sahib Jan Vs. State of Rajasthan
18/04/13 Mariappan Vs. State of Tamil Nadu
17/04/13 Annapurna Vs. State of U.P.
17/04/13 Ram Bharosey Lal Gupta (D) by LRS. Vs. M/s Hindustan Petroleum Corporation Ltd.
17/04/13 Safi Mohd. Vs. State of Rajasthan
17/04/13 Jatya Pal Singh Vs. Union of India
17/04/13 Harnek Singh Vs. Pritam Singh
17/04/13 Britannia Industries Limited Vs. Punjab National Bank
16/04/13 Dilip Vs. State of Madhya Pradesh
16/04/13 State of U.P. Vs. Rajeshwar
16/04/13 Gangappa Ningappa Ugarkohod Vs. State of Karnataka
16/04/13 R.K. Jain Vs. Union of India
16/04/13 M/s. Tata Sky Ltd. Vs. State of M.P.
16/04/13 Rafique Shaikh Bhikan Vs. Union of India
15/04/13 Shakuntla Devi Vs. Baljinder Singh
15/04/13 Niranjan Lal Chhipa Vs. Ajay Kumar Joshi
15/04/13 Mumbai International Airport Private Ltd. Vs. Indamer Company Private Limited
15/04/13 Arvind Kumar Sharma Vs. Vineeta Sharma
15/04/13 Centre for Environment Law, WWF-I Vs. Union of India
15/04/13 Ashok Kumar Jain Vs. Sumati Jain
15/04/13 Ranjit Kumar Murmu Vs. M/s. Lachmi Narayan Bhomroj
12/04/13 Smt. Neena Vikram Verma Vs. Balmukund Singh Gautam
12/04/13 Bharat Petroleum Corporation Ltd. Vs. M/s. Jagannath & Company
12/04/13 Devender Pal Singh Bhullar Vs. State of N.C.T. of Delhi
11/04/13 Ram Pal @ Bunda Vs. State of Haryana
11/04/13 Mohan Lal Vs. State of Punjab
11/04/13 Ashrafi Vs. State of Haryana
11/04/13 Ramji Gupta Vs. Gopi Krishan Agrawal (D)
11/04/13 Ram Deo Prasad Vs. State of Bihar
11/04/13 Rajendra Singh Vs. State of Uttaranchal
11/04/13 Shabir Ahmed Teli Vs. State of Jammu & Kashmir
11/04/13 New Okhla Industrial Development Authority Vs. Sarvpriya Sehkari Avassamiti Ltd.
11/04/13 Tejinder Singh @ Kaka Vs. State of Punjab
10/04/13 Swaroop Singh Vs. State of M.P.
10/04/13 Kailash @ Tanti Banjara Vs. State of Madhya Pradesh
10/04/13 V.K. Surendra Vs. V.K. Thimmaiah
10/04/13 S. Kesari Hanuman Goud Vs. Anjum Jehan
10/04/13 Venkataraja Vs. Vidyane Dourerad Japerumal (D) through LRS.
10/04/13 Aarushi Dhasmana Vs. Union of India
09/04/13 P. Thiagarajan Vs. Rajam Sreerangum
09/04/13 Kranti Vs. Union of India
09/04/13 Lillu @ Rajesh Vs. State of Haryana
09/04/13 Rushi Guman Singh Vs. State of Orissa
09/04/13 Manoj H. Mishra Vs. Union of India
09/04/13 Rani Laxmibai Kshetriya Gramin Bank Vs. Manoj Kumar Chak
09/04/13 Sunil Kundu Vs. State of Jharkhand
08/04/13 Rakesh Bhatnagar Vs. Union of India
08/04/13 Dhrup Singh Vs. State of Bihar
08/04/13 Municipal Corporation of Delhi Vs. Yashwant Singh Negi
08/04/13 State of U.P. Vs. Ram Swaroop
08/04/13 State of U.P. Vs. Sant Lal
08/04/13 B.T. Krishnamurthy Vs. Sri Basaveswara Education Society
08/04/13 Mahadeo (D) through LRS. Vs. State of U.P.
08/04/13 Lal Bahadur Vs. State (NCT of Delhi)
08/04/13 Mohinder Vs. State of Haryana
08/04/13 Amitbhai Anilchandra Shah Vs. The Central Bureau of Investigation
05/04/13 Aspi Jal Vs. Khushroo Rustom Dadyburjor
05/04/13 Syed Yousuf Hussain Vs. State of Andhra Pradesh
05/04/13 Bhanwar Kanwar Vs. R.K. Gupta
04/04/13 Bajaj Auto Limited Vs. Rajendra Kumar Jagannath Kathar
04/04/13 Sooguru Subrahmanyam Vs. State of A.P.
04/04/13 Khachar Dipu @ Dilipbhai Nakubhai Vs. State of Gujarat
04/04/13 Bhagwati Developers Pvt. Ltd. Vs. The Peerless General Finance Investment Company Ltd.
04/04/13 State of Maharashtra Vs. Bhakti Vedanta Book Trust
03/04/13 Ramesh Chandra Shah Vs. Anil Joshi
02/04/13 Kulwant Singh Vs. State of Punjab
02/04/13 Abdul Nasar Adam Ismail through Abdul Basheer Adam Ismail Vs. The State of Maharashtra
02/04/13 Subal Ghorai Vs. State of West Bengal
02/04/13 National Fertilizers Ltd. Vs. Tuncay Alankus
02/04/13 Mohd. Yousuf Vs. Director General of Fire Services, A.P.
02/04/13 Chairman, Rushikulya Gramya Bank Vs. Bisawamber Patro
02/04/13 Baleshwar Rajbanshi Vs. Board of Trustees for Port Trust of Calcutta
02/04/13 State of Uttarakhand through Secretary Vs. Kumari Amita Singh
02/04/13 State of Haryana Vs. Basti Ram
02/04/13 Bharat Petroleum Corporation Limited Vs. Rama Chandrashekhar Vaidya
02/04/13 Reshma Kumari Vs. Madan Mohan
02/04/13 M/s. Usha Stud and Agricultural Farms Pvt. Ltd. Vs. State of Haryana
02/04/13 Sandeep Kumar Chourasia Vs. Divisional Manager, The New India Insurance Company Ltd.
02/04/13 Sterlite Industries (India) Ltd. Vs. Union of India
02/04/13 Union of India Vs. Ex-Gnr Ajeet Singh
01/04/13 Bangalore Development Authority Vs. M/s. Vijaya Leasing Ltd.
01/04/13 K.R.J. Sarma Vs. R.V. Surya Rao
01/04/13 Shrirampur Municipal Council, Shrirampur Vs. Satyabhamabai Bhimaji Dawkher
01/04/13 Novartis AG Vs. Union of India
22/03/13 Amalendu Kumar Bera Vs. The State of West Bengal
22/03/13 Dayanand Anglo Vedic (DAV) College Trust and Management Society Vs. State of Maharashtra
22/03/13 M/s. GHCL Employees Stock Option Trust Vs. M/s. India Infoline Limited
22/03/13 Rakesh Vs. State of Haryana
22/03/13 Prakash Vs. State of Rajasthan
22/03/13 Umesh Singh Vs. State of Bihar
22/03/13 M/s. Deep Trading Company Vs. M/s. Indian Oil Corporation
22/03/13 Madhavi Amma Vs. S. Prasannakumari
22/03/13 Narinder Singh Rao Vs. A.V.M. Mahinder Singh Rao
22/03/13 Margaret Almeida Vs. Bombay Catholic Co-Operative Housing Society Ltd.
21/03/13 J. Sundramma Vs. State of Karnataka
21/03/13 Secretary to Government of India Vs. Sawinder Kaur
21/03/13 State of Maharashtra Vs. Fazal Rehman Abdul
21/03/13 Yakub Abdul Razak Memon Vs. The State of Maharashtra through CBI Bombay
21/03/13 Essa @ Anjum Abdul Razak Memon (A-3) Vs. The State of Maharashtra through STF, CBI Mumbai
21/03/13 Ahmed Shah Khan Durrani @ A.S. Mubarak S. Vs. State of Maharashtra
21/03/13 Ibrahim Musa Chauhan @ Baba Chauhan Vs. The State of Maharashtra
21/03/13 Sanjay Dutt (A-117) Vs. The State of Maharashtra through CBI (STF), Bombay
20/03/13 Tej Prakash Pathak Vs. Rajasthan High Court
20/03/13 Shivdev Kaur (D) by LRS. Vs. R.S. Grewal
19/03/13 Subodh Nath Vs. State of Tripura
19/03/13 Babu Vs. State represented by Inspector of Police, Chennai
19/03/13 Sushil K. Chakravarty (D) through LRS. Vs. M/s. Tej Properties Pvt. Ltd.
18/03/13 Shantilal Gulabchand Mutha Vs. Tata Engineering & Locomotive Company Ltd.
18/03/13 Indrajit Suresh Prasad Bind Vs. State of Gujarat
18/03/13 Nirmala J. Jhala Vs. State of Gujarat
18/03/13 State of Uttarakhand Vs. Yogendra Nath Arora
15/03/13 Niranjan Hemchandra Sashittal Vs. State of Maharashtra
15/03/13 Nagendrappa Natikar Vs. Neelamma
15/03/13 Kamlendra Singh @ Pappu Singh Vs. State of M.P.
15/03/13 State of U.P. Vs. Satpal
15/03/13 Rajesh Patel Vs. State of Jharkhand
15/03/13 The Union of India Vs. Anil Kumar Sarkar
15/03/13 Jitendra Raghuvanshi Vs. Babita Raghuvanshi
14/03/13 State of Gujarat Vs. Hon'ble Mr. Justice (Retd) Ramesh Amritlal Mehta
14/03/13 State of Maharashtra Vs. Kamal Ahmed Mohammed Vakil Ansari
13/03/13 New India Assurance Company Limited Vs. Prabha Devi
13/03/13 Satya Pal Vs. State of Haryana
13/03/13 Arindam Chattopadhyay Vs. State of West Bengal
13/03/13 Vipin Jaiswal (A-I) Vs. State of A.P. represented by Public Prosecutor
13/03/13 Allahabad Bank Vs. A.C. Aggarwal
13/03/13 Rajesh Kumar Vs. State of Bihar
12/03/13 Bharat Bhushan Vs. State of Madhya Pradesh
12/03/13 The Official Liquidator, U.P. and Uttarakhand Vs. Allahabad Bank
12/03/13 Chief Executive Officer, Pondicherry Khadi and Village Industries Board Vs. K. Aroquia Radja
12/03/13 Ramswaroop Vs. State of Madhya Pradesh
12/03/13 Garre Mallikharjuna Rao (D) by LRS. Vs. Nalabothu Punniah
12/03/13 Joseph John Peter Sandy Vs. Veronica Thomas Rajkumar
11/03/13 Modinsab Kasimsab Kanchagar Vs. State of Karnataka
11/03/13 Aresh @ Ashok J. Mehta (D) by prop. LRS. Vs. Spl. Tahsildar, Balgaum Karnataka
11/03/13 Budh Singh Vs. State of Haryana
11/03/13 State of U.P. Vs. Hari Ram
11/03/13 Debabrata Dash Vs. Jatindra Prasad Das
11/03/13 Gambhirsinh R. Dekare Vs. Falgunbhai Chimanbhai Patel
11/03/13 Goudappa Vs. State of Karnataka
11/03/13 State of Rajasthan Vs. Hindustan Zinc Ltd.
08/03/13 G.M. Siddeshwar Vs. Prasanna Kumar
07/03/13 Indian Soaps & Toiletries Makers Association Vs. Ozair Husain
07/03/13 Pournima Suryakant Pawar Vs. State of Maharashtra
06/03/13 Joydeb Patra Vs. State of West Bengal
06/03/13 State of U.P. Vs. Mahesh Narain
06/03/13 Rajamani Vs. State of Kerala
06/03/13 State of Orissa Vs. M/s. Mesco Steels Ltd.
06/03/13 Ayurved Shastra Seva Mandal Vs. Union of India
05/03/13 P. Radhakrishna Murthy Vs. M/s. N.B.C.C. Ltd.
04/03/13 Vijay Kumar Thakur Vs. State of Karnataka
04/03/13 Voluntary Health Association of Punjab Vs. Union of India
01/03/13 Laxman Lal (Dead) through LRS. Vs. State of Rajasthan
01/03/13 K.S. Panduranga Vs. State of Karnataka
01/03/13 Mahalaxmi Co-operative Housing Society Ltd. Vs. Ashabhai Atmaram Patel (D) through LRS
28/02/13 State of Andhra Pradesh Vs. State of Maharashtra
27/02/13 State of Orissa Vs. Sri Jagabandhu Panda
27/02/13 Esha Ekta Apartments Co-operative Housing Society Ltd Vs. Municipal Corporation of Mumbai
26/02/13 Ramesh Kumar Soni Vs. State of Madhya Pradesh
22/02/13 M/s. Bagai Construction through its Proprietor Mr. Lalit Bagai Vs. M/s. Gupta Building Material Store
22/02/13 Ravindersingh @ Ravi Pavar Vs. State of Gujarat
22/02/13 Som Raj @ Soma Vs. State of H.P.
22/02/13 State of Kerala Vs. Sneha Cheriyan
22/02/13 State of Kerala Vs. Kandath Distilleries
22/02/13 K. Srinivas Rao Vs. D.A. Deepa
21/02/13 Thomson Press (India) Ltd. Vs. Nanak Builders & Investors Pvt. Ltd.
21/02/13 M/s. A.S. Motors Pvt. Ltd. Vs. Union of India
21/02/13 State of A.P. Vs. M/s. Star Bone Mill & Fertilizer Company
20/02/13 State of Assam Vs. Ripa Sarma
20/02/13 Sunil Mehta Vs. State of Gujarat
20/02/13 Mata Prasad Mathur (dead) by LRS. Vs. Jwala Prasad Mathur
20/02/13 Balmer Lawrie & Company Ltd. Vs. Partha Sarathi Sen Roy
19/02/13 Securities and Exchange Board of India Vs. M/s. Informatics Valuation and Rating Pvt. Ltd.
19/02/13 State of Madhya Pradesh Vs. Giriraj Dubey
19/02/13 The Government of Andhra Pradesh Vs. Ch. Gandhi
19/02/13 R. Kuppusamy Vs. State represented by Inspector of Police, Ambeiligai
18/02/13 Smt. K. Vijaya Lakshmi Vs. Govt. of Andhra Pradesh represented by its Secretary Home (Courts C1) Department
15/02/13 Kailash Paliwal Vs. Subhash Chandra Agrawal
15/02/13 State of Punjab Vs. Salil Sabhlok
15/02/13 Sanaullah Khan Vs. State of Bihar
15/02/13 Vivek Kalra Vs. State of Rajasthan
15/02/13 A. Savariar Vs. The Secretary, Tamil Nadu Public Service Commission
14/02/13 Surender Kaushik Vs. State of Uttar Pradesh
14/02/13 Rohtash Kumar Vs. State of Haryana through Home Secretary, Government of Haryana, Civil Secretariat, Chandigarh
13/02/13 M/s. Telestar Travels Pvt. Ltd. Vs. Special Director of Enforcement
13/02/13 Vijoy Kumar Pandey Vs. Arvind Kumar Rai
13/02/13 State of Rajasthan Vs. Babu Meena
13/02/13 Awani Kumar Upadhyay Vs. The Hon'ble High Court of Judicature at Allahabad
13/02/13 Life Convict Bengal @ Khoka @ Prasanta Sen Vs. B.K. Srivastava
13/02/13 Rajendra Yadav Vs. State of M.P.
12/02/13 Visva Bharati Vs. Shri Baidya Nath Saha
12/02/13 Pankaj Garg Vs. Meenu Garg
12/02/13 Bhimandas Ambwani (D) through LRS. Vs. Delhi Power Company Limited
12/02/13 Nasib Kaur Vs. Col. Surat Singh (Deceased) through LRS
12/02/13 The Rajasthan State Industrial Development and Investment Corporation Vs. Diamond and Gem Development Corporation Ltd.
12/02/13 The Rajasthan State Industrial Development and Investment Corporation Vs. Subhash Sindhi Cooperative Housing Society Jaipur
11/02/13 Lakshmibai National Institute of Physical Education Vs. Shant Kumar Agrawal
11/02/13 Rajya Sabha Secretariat Vs. Subhash Baloda
11/02/13 Balbir Singh Bedi Vs. State of Punjab
08/02/13 Gopal Singh Vs. State of Uttarakhand
08/02/13 Raj Kumar Luthra Vs. State of Punjab
08/02/13 Ponnappan Vs. State of Kerala
08/02/13 Stephanie Joan Becker Vs. State
08/02/13 Atmaram S/o. Raysingh Rathod Vs. State of Maharashtra
08/02/13 The Commissioner, Bangalore Development Authority Vs. Brijesh Reddy
07/02/13 Vijay Vs. Laxman
07/02/13 Sudish Prasad Vs. Babui Jonhia alias Manorma Devi
07/02/13 M/s. Kalinga Mining Corporation Vs. Union of India
07/02/13 Lakshmi alias Bhagyalakshmi Vs. E. Jayaram (D) by LRS
07/02/13 Gurvail Singh @ Gala Vs. State of Punjab
06/02/13 State of Kerala Vs. President, Parent Teacher Association SNVUP
05/02/13 State of Jammu and Kashmir Vs. Sat Pal
05/02/13 Oriental Insurance Company Ltd. Vs. Dyamavva
05/02/13 Lucknow Development Authority Vs. Shyam Kapoor
05/02/13 University of Rajasthan Vs. Prem Lata Agarwal
05/02/13 Sunder @ Sundararajan Vs. State by Inspector of Police
04/02/13 R. Shaji Vs. State of Kerala
04/02/13 M. Manohar Reddy Vs. Union of India
01/02/13 State of U.P. Vs. Zila Parishad Ghaziabad
01/02/13 Multani Hanifbhai Kalubhai Vs. State of Gujarat
01/02/13 Rajkumar S/o. Rohitlal Mishra Vs. Jalagaon Municipal Corporation
01/02/13 Gita Ram Vs. State of H.P.
31/01/13 Assistant Engineer, Rajasthan Development Corporation Vs. Gitam Singh
31/01/13 Hiraman Vs. State of Maharashtra
30/01/13 Hari Kishan Vs. Rajasthan High Court
30/01/13 Raju Ghosh Vs. State of Tripura
29/01/13 State of Rajasthan Vs. Nathi Singh
29/01/13 Mohammad Bin Beerankutti Vs. State of Karnataka
29/01/13 Saraswati Devi (D) by LRS. Vs. Delhi Development Authority
29/01/13 State of Maharashtra Vs. Nowrosjee Wadia College
29/01/13 Noor Mohammed Vs. Jethanand
29/01/13 Laxmibai (Dead) through LRS. Vs. Bhagwantbuva (Dead) through LRS.
28/01/13 Shishpal Singh Vs. State of Haryana
28/01/13 Mohinder Singh Vs. State of Punjab
24/01/13 M/s. Atlas Cycle (Haryana) Ltd. Vs. Kitab Singh
24/01/13 Priyadarshini College of Computer Science Vs. Manish Kumar
24/01/13 Mohd. Mehtab Khan Vs. Khushnuma Ibrahim
24/01/13 Lala Ram (D) by LRS Vs. Union of India
24/01/13 Anil S/o. Shamrao Sute Vs. State of Maharashtra
23/01/13 State of Haryana Vs. M/s. Polar Industries Ltd.
23/01/13 C.P. Subhash Vs. Inspector of Police, Chennai
23/01/13 Dav Managing Committee Vs. Dabwali Fire Tragedy Victims Association
23/01/13 M/s. Oswal Agro Mills Ltd. Vs. Punjab State Electricity Board
23/01/13 Azeez Vs. State of Kerala
23/01/13 Thana Singh Vs. Central Bureau of Narcotics
23/01/13 Rajiv Thapar Vs. Madan Lal Kapoor
23/01/13 Prashant Bharti Vs. State of NCT of Delhi
22/01/13 Sunanda Mahendra Gaikwad Vs. State of Maharashtra
22/01/13 Lt. Cdr. Malkiat Singh Khela (Retd.) Vs. Union of India
22/01/13 Satya Nand Munjal Vs. Commissioner of Gift Tax, (Central), Ludhiana
22/01/13 Satya Nand Munjal Vs. Commissioner of Gift Tax
22/01/13 M/s. Uniworth Textiles Ltd. Vs. Commissioner of Central Excise, Raipur
22/01/13 Ropan Sahoo Vs. Ananda Kumar Sharma
22/01/13 Union of India Vs. Debts Recovery Tribunal Bar Association
21/01/13 Rajiv Kapoor Vs. Karan Pal Singh
21/01/13 Shyam Lal Verma Vs. Central Bureau of Investigation
21/01/13 Deepak Aggarwal Vs. Keshav Kaushik
18/01/13 Brijesh Vipin Chandra Shah Vs. State of Gujarat
18/01/13 The Managing Director, T.N.S.T.C. Vs. R.S. Kavitha
18/01/13 Shah Hemantkumar Bhikhalal Vs. State of Gujarat
18/01/13 State of U.P, through Principal Secretary, Irrigation Vs. Manoj Misra
18/01/13 State of Bihar Vs. Sunny Prakash
18/01/13 Gopal Vs. State of Rajasthan
17/01/13 Speaker, Orissa Legislative Assembly Vs. Utkal Keshari Parida
17/01/13 Export Credit Guarantee Corporation of India Ltd. Vs. M/s. Garg Sons International
17/01/13 Kallakkurichi Taluk Retired Official Association, Tamil Nadu Vs. State of Tamil Nadu
16/01/13 State of Rajasthan Vs. Shobha Ram
15/01/13 Abbas Ali Vs. State of Punjab
14/01/13 Manohar Lal (Dead) through LRS. Vs. Ugrasen (Dead) through LRS.
14/01/13 State Bank of India Vs. Narendra Kumar Pandey
14/01/13 M/s. Bangalore Club Vs. Commissioner of Income Tax
14/01/13 Commissioner of Central Excise, Chennai Vs. M/s. Australian Foods India Pvt. Ltd.
14/01/13 M/s. I.C.D.S. Ltd. Vs. Commissioner of Income Tax, Mysore
14/01/13 Assistant Commissioner of Income Tax, Chennai Vs. M/s. A.R. Enterprises
11/01/13 Ravinder Singh Vs. Sukhbir Singh
11/01/13 Raju @ Rajendra Vs. State of Rajasthan
11/01/13 Ram Vishambhar Vs. State of U.P. through Home Secretary
11/01/13 Mr. Justice Chandrashekaraiah (Retd.) Vs. Janekere C. Krishna
10/01/13 Chinnam Kameswara Rao Vs. State of A.P. represented by Home Secretary
10/01/13 Vinay Kanodia Vs. J.P. Singh
10/01/13 Suresh Hingorani Vs. State of Haryana
10/01/13 Arun Bhandari Vs. State of U.P.
09/01/13 A. Srimannarayana Vs. Dasari Santakumari
09/01/13 Board of Trustees, Port of Kandla Vs. Hargovind Jasraj
09/01/13 C.N. Paramsivan Vs. Sunrise Plaza tr. Partner
09/01/13 Navdeep Singh Vs. State of Haryana
09/01/13 Anuja Prabhudessai Vs. State of Goa
09/01/13 State represented by Inspector of Police, Chennai Vs. N.S. Gnaneswaran
09/01/13 Kavi Raj Vs. State of Jammu and Kashmir
09/01/13 Ashok Kumar Sharma Vs. State of Rajasthan
09/01/13 Udai Shankar Awasthi Vs. State of U.P.
08/01/13 Venkatesha Vs. State of Karnataka
08/01/13 Rishipal Vs. State of Uttarakhand
08/01/13 Pattarvayal Kanakan Vs. State of Kerala
08/01/13 Municipal Corporation Rajasthan Vs. Sanjeev Sachdeva
08/01/13 Subhash Chand Vs. State (Delhi Administration)
08/01/13 M/s. Gian Chand & Brothers Vs. Rattan Lal @ Rattan Singh
08/01/13 The Secretary, Kerala Public Service Commission Vs. Sheeja P.R.
08/01/13 State of Bihar Vs. Nirmal Kumar Gupta
07/01/13 Registrar of Jadavpur University Vs. Arindam Dutta Gupta
07/01/13 Ashish Dixit Vs. State of U.P.
07/01/13 Hema Vs. State, through Inspector of Police, Madras
07/01/13 Director of Income Tax (Exemption), New Delhi Vs. Raunaq Education Foundation
07/01/13 Hardevinder Singh Vs. Paramjit Singh
07/01/13 Parbin Ali Vs. State of Assam
07/01/13 Haryana Power Generation Corporation Ltd. Vs. Harkesh Chand
04/01/13 G.M. South Eastern Railway Vs. Benulal Mukherjee
04/01/13 Project Director, Lok Jambish Parishad Vs. Zebunissha
04/01/13 Board of Governers in Supersession of Medical Council of India Vs. Vydehi Institute of Medical Sciences & Research Centre
04/01/13 Cine Exhibition Pvt. Ltd. Vs. Collector, District Gwalior
04/01/13 Extra Judicial Execution Victim Families Association (EEVFAM) Vs. Union of India
04/01/13 Ashabai Vs. State of Maharashtra
04/01/13 Mookkiah Vs. State, represented by the Inspector of Police, Tamil Nadu
03/01/13 Manager, National Insurance Company Ltd. Vs. Saju P. Paul
03/01/13 Ghulam Nabi Dar Vs. State of Jammu and Kashmir
03/01/13 Vajresh Venkatray Anvekar Vs. State of Karnataka
03/01/13 Md. Faizan Ahmad @ Kalu Vs. State of Bihar
03/01/13 N. Kannapan Vs. State (Union Territory) Andaman & Nicobar Islands
02/01/13 State of Gujarat Vs. Hon'ble Mr. Justice R.A. Mehta (Retd.)





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