AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Supreme Court Judgments


Latest Judgments 2012

Subscribe

SMS img

RSS Feed img



11/05/12 State of M.P. Vs. Rakesh Kohli
11/05/12 Union Territory of Lakshadweep Vs. Seashells Beach Resort
11/05/12 CESC Ltd. Vs. Chief Post Master General
11/05/12 Registrar General, Patna High Court Vs. Pandey Gajendra Prasad
11/05/12 M/s. Patel Engineering Limited Vs. Union of India
11/05/12 Samaj Parivartan Samudaya Vs. State of Karnataka
11/05/12 Chandra Kumar Chopra Vs. Union of India
11/05/12 Maharashtra State Board of Wakfs Vs. Shaikh Yusuf Bhai Chawla
11/05/12 Sandeep Vs. State of U.P.
10/05/12 Rajesh Bhatnagar Vs. State of Uttarakhand
10/05/12 Atmaram Vs. State of Madhya Pradesh
10/05/12 Aruna Rodrigues Vs. Union of India
10/05/12 M/s. Narne Construction Pvt. Ltd. Vs. Union of India
10/05/12 Mrudul M. Damle Vs. C.B.I, New Delhi
10/05/12 Para Seenaiah Vs. State of Andhra Pradesh
10/05/12 Abdul Nawaz Vs. State of West Bengal
10/05/12 Salim Gulab Pathan Vs. State of Maharashtra through SHO
10/05/12 Chunda Murmu Vs. State of West Bengal
10/05/12 Common Cause Vs. Union of India
09/05/12 Sinnamani Vs. G. Vettivel
08/05/12 Chhanga Singh Vs. Union of India
08/05/12 Al Jazeera Steel Products Company SAOG Vs. MID India Power & Steel Ltd.
08/05/12 Bipromasz Bipron Trading SA Vs. Bharat Electronics Limited (BEL)
08/05/12 Priya Gupta Vs. State of Chhatishgarh
08/05/12 M/s. A.B.N.A. Vs. The Managing Director, M/s. U.P.S.I.D.C. Limited, Kanpur
08/05/12 M/s. Best Sellers Retail (India) Pvt. Ltd. Vs. M/s. Aditya Birla Nuvo Ltd.
08/05/12 State of Kerala Vs. M/s. Mar Appraem Kuri Co. Ltd.
08/05/12 Narinderjit Singh Vs. North Star Estate Promoters Limited
08/05/12 Union of India Vs. Rafique Shaikh Bhikan
08/05/12 Kathi Bharat Vajsur Vs. State of Gujarat
08/05/12 Shaleen Kabra Vs. Shiwani Kabra
07/05/12 Neel Kumar @ Anil Kumar Vs. The State of Haryana
07/05/12 B.D. Kaushik Vs. Supreme Court Bar Association
04/05/12 Meenakshi Khandelwal Vs. Shailesh Khandelwal
04/05/12 Chairman & C.E. Officer, Noida Vs. Mange Ram Sharma (D) through LRS Bench: Swatanter Kumar
04/05/12 Rashmi Rekha Thatoi Vs. State of Orissa
04/05/12 Super Cassettes Industries Ltd. Vs. Music Broadcast Pvt. Ltd.
04/05/12 Tejas Constructions & Infrastructure Pvt. Ltd. Vs. Municipal Council, Sendhwa
03/05/12 Ishwardas Rohani Vs. Alok Mishra
03/05/12 Arjun Vs. State of Maharashtra
02/05/12 M.T. Enrica Lexie Vs. Doramma
01/05/12 Poonam Rani @ Poonam Vs. State of Haryana
01/05/12 L.K. Venkat Vs. Union of India
01/05/12 General Officer Commanding Vs. Central Bureau Investigation
01/05/12 M/s. DSR Steel Pvt. Ltd. Vs. State of Rajasthan
30/04/12 Deepak Khinchi Vs. State of Rajasthan
27/04/12 Mehrawal Khewaji Trust (Regd.), Faridkot Vs. State of Punjab
27/04/12 P.A. Mohammed Riyas Vs. M.K. Raghavan
27/04/12 Emmanuel Eric Vs. State of Haryana through Secretary
27/04/12 Avishek Goenka Vs. Union of India
27/04/12 Shanmugam Vs. Ariya Kshatriya Rajakulavamsathu Madalaya Nandhavanaparipalanai Sangam rep. by its President
27/04/12 Aneeta Hada Vs. M/s. Godfather Travels & Tours Pvt. Ltd.
27/04/12 U.P. Power Corporation Ltd. Vs. Rajesh Kumar
27/04/12 Sri Marcel Martins Vs. M. Printer
26/04/12 Union of India Vs. Madhu E.V.
26/04/12 Shiv Kumar Vs. State of Punjab
25/04/12 Rashtriya Ispat Nigam Limited Vs. M/s. Dewan Chand Ram Saran
23/04/12 Prakash Chandra Vs. Narayan
23/04/12 Santosh Devi Vs. National Insurance Company Ltd.
23/04/12 Sangeetaben Mahendrabhai Patel Vs. State of Gujarat
23/04/12 C.N. Ramappa Gowda Vs. C.C. Chandregowda (Dead) by LRS.
20/04/12 Union of India Vs. North East Reg. Atomic Min. Workers Union
20/04/12 M/s. Madhusudan Rayons Pvt. Ltd. Vs. Commissioner of Central Excise & Customs, Surat - I
20/04/12 Union of India Vs. Talwinder Singh
19/04/12 Chandrika Chunilal Shah Vs. Orbit Finance Pvt. Ltd.
19/04/12 State of Haryana Vs. Shakuntla
19/04/12 Brij Mohan Lal Vs. Union of India
18/04/12 Vinod Kulshreshtha Vs. Union of India
18/04/12 Desiya Murpokku Dravida Kazhagam Vs. The Election Commission of India
17/04/12 Kulsum R. Nadiadwala Vs. State of Maharashtra
17/04/12 United India Insurance Company Ltd. Vs. Laxmamma
17/04/12 Hiralal Pandey Vs. State of U.P.
16/04/12 Ghisalal M. Agrawal (Dead) through LRS. Vs. Rameshwar @ Ramu Jawaharlal
13/04/12 Bandekar Brothers Private Ltd. Vs. M/s. V.G. Quenim
13/04/12 Vijay Singh Vs. State of U.P.
13/04/12 Om Prakash Vs. State of Rajasthan
12/04/12 Society for Un-aided Private Schools of Rajasthan Vs. U.O.I.
10/04/12 Karuna Singh Vs. State of NCT of Delhi
10/04/12 Ram Dhan Vs. State of U.P.
09/04/12 Fazal Vs. State of U.P.
09/04/12 Municipal Corporation of Greater Mumbai Vs. Thomas Mathew
09/04/12 Delhi Administration Vs. Kaushilya Thakur
09/04/12 Premji Nathu Vs. State of Gujarat
09/04/12 Maniben Devraj Shah Vs. Municipal Corporation of Brihan Mumbai
04/04/12 L & T Uttaranchal Hydro Power Ltd. Vs. Jaya Prakash Dabral
04/04/12 Chaugule Vs. Bhagwat
04/04/12 Maheshwari Prasad Vs. State of Jharkhand
04/04/12 Myla Venkateswarlu Vs. The State of Andhra Pradesh
04/04/12 Bhushan Kumar Vs. State (NCT of Delhi)
03/04/12 Yogendra Pratap Singh Vs. Savitri Pandey
03/04/12 Kesri Commissariat Vs. Ministry of Food and Civil Supplies, Govt. of Maharashtra, Mumbai
03/04/12 Modern Dental College and Research Centre Vs. State of Madhya Pradesh
02/04/12 Tarakant Singh Vs. State of Bihar
02/04/12 Jegannathan Vs. Raju Sigamani
02/04/12 State of Kerala Vs. P.V. Mathew (Dead) by L.R.S



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered by nubia  |  driven by neosys