Workmen's Compensation Act, 1923
1. Short title extend and commencement
(1) This Act may be called the Workmen's Compensation Act 1923.
(2) It extends to the whole of
(3) It shall come into force on the first day of July 1924.
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Workmen's Compensation Act, 1923 1. Short title extend and commencement (1) This Act may be called the Workmen's Compensation Act 1923. (2) It extends to the whole of (3) It shall come into force on the first day of July 1924. |
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