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1.
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Abducted Persons (Recovery and Restoration) Continuance Act, 1955
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2.
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Administrative Tribunals Act, 1985
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3.
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Administrator - Generals Act, 1913
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4.
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Advocates Act, 1961
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5.
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Agricultural and Processed Food Products Export Cess Act, 1985
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6.
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Air (Prevention and Control of Pollution) Act, 1981
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7.
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Airports Authority Of India Act, 1994
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8.
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All India Council for Technical Education Act,1987
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9.
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All India Services Act, 1951
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10.
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All-India Institute of Medical Science Act, 1956
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11.
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All-India Services Regulations (Indemnity) Act, 1975
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12.
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Ancient Monuments and Archaeological Sites and Remains Act, 1958
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13.
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Anti-Hijacking Act,1982
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14.
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Apprentices Act, 1961
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15.
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Arbitration (Protocol and Convention Act), 1937
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16.
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Arbitration Act, 1940
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17.
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Architects Act, 1972
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18.
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Arms Act, 1959
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19.
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Army and Air Force (Disposal of Private Property) Act, 1950
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20.
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Arya Marriage Validation Act, 1937
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21.
|
Atomic Energy Act, 1962
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22.
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Bankers Book Evidence Act, 1891
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23.
|
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
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24.
|
Banking Companies (Legal Practitioners Clients Account) Act, 1949
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25.
|
Banking Regulation Act, 1949
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26.
|
Bar Councils (Validation of State Laws) Act,1956
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27.
|
Beedi and Cigar Workers (Conditions of Employment) Act, 1966
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28.
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Benami Transactions Act (Prohibition), 1988
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29.
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Birth Deaths and Marriages Registration Act, 1886
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30.
|
Bonded Labor System (Abolition) Act, 1976
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31.
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Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
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32.
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Building and Other Construction Workers' Welfare Cess Act, 1996
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33.
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Bureau of Indian Standard Act, 1986
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34.
|
Business Profits Act, 1947
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35.
|
Cable Television Networks (Regulation) Act, 1995
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36.
|
Cantonments (Extension of Rent Control Laws) Act, 1957
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37.
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Cantonments Act, 1924
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38.
|
Carriers Act, 1865
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39.
|
Cattle - Tresspass Act, 1871
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40.
|
Census Act, 1948
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41.
|
Central Board of Direct Taxes (Validation of Proceedings) Act, 1971
|
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42.
|
Central Excise Act, 1944
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43.
|
Central Provinces Laws Act, 1875
|
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44.
|
Central Vigilance Commission Act, 2003
|
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45.
|
Central Reserve Police Force Act, 1949
|
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46.
|
Charitable and Religious Trusts Act, 1920
|
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47.
|
Chartered Accountants Act, 1949
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48.
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Chief Election Commissioner and other Election Commissioners (Conditions Of Service) Act, 1991
|
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49.
|
Child Labor (Prohibition and Regulation) Act, 1986
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50.
|
Child Marriage Restraint Act, 1929
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51.
|
Children (Pledging of Labor) Act, 1933
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52.
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Children Act, 1960
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53.
|
Chit Funds Act, 1982
|
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54.
|
Cigarettes (Regulations of Production, Supply and Distribution) Act, 1975
|
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55.
|
Cinematograph Act, 1952
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56.
|
Cineworkers and Cinema Theatre Workers Regulation of Employment) Act, 1981
|
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57.
|
Citizenship Act, 1955
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58.
|
Code of Civil Procedure, 1908
|
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59.
|
Code of Criminal Procedure Act, 1973
|
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60.
|
Commission of Enquiries Act, 1952
|
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61.
|
Commission of Sati (Prevention) Act, 1987
|
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62.
|
Companies Act, 1956
|
|
63.
|
Company Secretaries Act, 1980
|
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64.
|
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974
|
|
65.
|
Constitution of India, 1949
|
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66.
|
Consumer Protection Act, 1986
|
|
67.
|
Contempt of Courts Act, 1971
|
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68.
|
Contingency Fund of India Act, 1950
|
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69.
|
Contract Labor (Regulation and Abolition) Act, 1970
|
|
70.
|
Converts' Marriage Dissolution Act, 1866
|
|
71.
|
Cooperative Societies Act, 1912
|
|
72.
|
Copyright Act, 1957
|
|
73.
|
Cost and Works Accountants Act, 1959
|
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74.
|
Court Fees Act, 1850
|
|
75.
|
Custom Act, 1962
|
|
76.
|
Cutchi Memons Act, 1938
|
|
77.
|
Debts Recovery Appellate Tribunal (Procedure) Rules, 1994
|
|
78.
|
Delhi Rent Control Act, 1958
|
|
79.
|
Depositories Act, 1996
|
|
80.
|
Design Act, 1911
|
|
81.
|
Dissolution of Muslim Marriage Act 1939
|
|
82.
|
Dourine Act, 1910
|
|
83.
|
Dowry Prohibition Act, 1961
|
|
84.
|
Dramatic Performances Act, 1876
|
|
85.
|
Drugs (Control) Act, 1950
|
|
86.
|
Drugs and Cosmetics Act, 1940
|
|
87.
|
Drugs and Magic Remedies, 1954
|
|
88.
|
Economic Offences (Inapplicability of Limitation) Act, 1974
|
|
89.
|
Electricity Regulatory Commissions Act, 1998
|
|
90.
|
Emblems and Names (Prevention of Improper Use) Act, 1950
|
|
91.
|
Emigration Act,1983
|
|
92.
|
Employee's Provident Funds and Miscellaneous Provisions Act, 1952
|
|
93.
|
Employee's State Insurance Act, 1948
|
|
94.
|
Environment (Protection) Act, 1986
|
|
95.
|
Equal Remuneration Act, 1976
|
|
96.
|
Essential Commodities Act, 1955
|
|
97.
|
Expenditure-Tax Act, 1987
|
|
98.
|
Explosives Act, 1884
|
|
99.
|
Export (Quality Control and Inspection) Act, 1963
|
|
100.
|
Extradition Act, 1962
|
|
101.
|
Factories Act, 1948
|
|
102.
|
Family Courts Act, 1984
|
|
103.
|
Fatal Accidents Act, 1855
|
|
104.
|
Federal Court (Enlargement of Jurisdiction) Act, 1947
|
|
105.
|
Foreign Contribution (Regulation) Act, 1976
|
|
106.
|
Foreign Exchange Management Act,1999
|
|
107.
|
Foreign Marriage Act, 1969
|
|
108.
|
Foreign Trade (Development and Regulation) Act, 1992
|
|
109.
|
Foreigners Act,1946
|
|
110.
|
Forest (Conservation) Act, 1980
|
|
111.
|
Freedom of Information Act, 2002
|
|
112.
|
General Clauses Act, 1897
|
|
113.
|
Gift - Tax Act, 1958
|
|
114.
|
Guardians and Wards Act,1890
|
|
115.
|
Hindu Adoptions and Maintenance Act, 1956
|
|
116.
|
Hindu Disposition of Property Act, 1916
|
|
117.
|
Hindu Marriage Act, 1955
|
|
118.
|
Hindu Marriages (Validation of Proceedings) Act, 1960
|
|
119.
|
Hindu Minority and Guardianship Act, 1956
|
|
120.
|
Hindu Succession Act, 1956
|
|
121.
|
Hire Purchase Act, 1972
|
|
122.
|
Homoeopathy Central Council Act, 1973
|
|
123.
|
Immoral Traffic (Prevention) Act, 1956
|
|
124.
|
Indian Aircraft Act, 1934
|
|
125.
|
Indian Boilers Act, 1923
|
|
126.
|
Indian Christian Marriage Act, 1872
|
|
127.
|
Indian Contract Act, 1872
|
|
128.
|
Indian Divorce Act, 1869
|
|
129.
|
Indian Encasements Act, 1882
|
|
130.
|
Indian Evidence Act, 1872
|
|
131.
|
Indian Forest Act, 1927
|
|
132.
|
Indian Matrimonial Causes (War Marriages) Act, 1948
|
|
133.
|
Indian Medicine Central Council Act, 1970
|
|
134.
|
Indian Partnership Act, 1932
|
|
135.
|
Indian Penal Code, 1860
|
|
136.
|
Indian Ports Act, 1908
|
|
137.
|
Indian Post Office Act, 1898
|
|
138.
|
Indian Stamp Act, 1899
|
|
139.
|
Indian Telegraph Act, 1885
|
|
140.
|
Indian Trusts Act, 1882
|
|
141.
|
Indian Wireless Telegraphy Act, 1933
|
|
142.
|
Industrial (Development and Regulations) Act, 1951
|
|
143.
|
Industrial Disputes (Banking and Insurance Company) Act, 1949
|
|
144.
|
Industrial Disputes (Banking and Insurance Company) Decision Act, 1955
|
|
145.
|
Industrial Disputes Act, 1947
|
|
146.
|
Industrial Employment (Standing Orders) Act, 1946
|
|
147.
|
Industrial Finance Corporation Act, 1948
|
|
148.
|
Information Technology Act, 2000
|
|
149.
|
Insurance Regulatory and Development Authority Act, 1999
|
|
150.
|
Interest Act, 1978
|
|
151.
|
Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993
|
|
152.
|
Judges (Inquiry) Act, 1968
|
|
153.
|
Judges (Protection) Act, 1985
|
|
154.
|
Land Acquisition Act, 1894
|
|
155.
|
Limited Liability Partnership Act, 2008
|
|
156.
|
Khadi and Village Industries Commission Act, 1956
|
|
157.
|
Land Improvement Loans Act, 1883
|
|
158.
|
Limitation Act, 1963
|
|
159.
|
Lotteries (Regulation) Act, 1998
|
|
160.
|
Maharashtra Rent Control Act, 1999
|
|
161.
|
Marine Insurance Act, 1963
|
|
162.
|
Married Women's Property Act, 1874
|
|
163.
|
Maternity Benefit Act, 1961
|
|
164.
|
Medical Termination of Pregnancy Act, 1971
|
|
165.
|
Minimum Wages Act, 1948
|
|
166.
|
Monopolies and Restrictive Trade Practices Act, 1969
|
|
167.
|
Motor Vehicles Act, 1988
|
|
168.
|
Multimodal Transportation of Goods Act, 1993
|
|
169.
|
Muslim Personal Law (Shariat) Application Act, 1937
|
|
170.
|
Muslim Women (Protection of Rights on Divorce) Act, 1986
|
|
171.
|
Narcotic Drugs and Psychotropic Substances Act, 1985
|
|
172.
|
National Commission for Backward Classes Act, 1993
|
|
173.
|
National Environment Appellate Authority Act, 1997
|
|
174.
|
National Environment Tribunal Act, 1995
|
|
175.
|
National Institute of Pharmaceutical Education and Research Act, 1998
|
|
176.
|
National Security Act, 1980
|
|
177.
|
Negotiable Instruments Act, 1881
|
|
178.
|
Notaries Act, 1952
|
|
179.
|
Official Secrets Act, 1923
|
|
180.
|
Official Trustees Act, 1913
|
|
181.
|
Oil Industry (Development) Act, 1974
|
|
182.
|
Oriental Gas Company Act, 1857
|
|
183.
|
Parsi Marriage and Divorce Act, 1936
|
|
184.
|
Partition Act, 1893
|
|
185.
|
Passports Act, 1967
|
|
186.
|
Patents Act, 1970
|
|
187.
|
Payment of Bonus Act, 1965
|
|
188.
|
Payment of Gratuity Act, 1972
|
|
189.
|
Payment of Wages Act, 1936
|
|
190.
|
Pensions Act, 1871
|
|
191.
|
Petroleum Act, 1934
|
|
192.
|
Pharmacy Act, 1948
|
|
193.
|
Poisons Act, 1919
|
|
194.
|
Powers of Attorney Act, 1882
|
|
195.
|
Prasar Bharati (Broadcasting Corporation of India) Act, 1990
|
|
196.
|
Preference Shares (Regulation of Dividends) Act, 1960
|
|
197.
|
Pre-Natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994
|
|
198.
|
Press and Registration of Books Act, 1867
|
|
199.
|
Press Council Act, 1965
|
|
200.
|
Press Council Act, 1978
|
|
201.
|
Prevention of Black Marketing and Maintenance of Supplies of Essential Commodities Act, 1980
|
|
202.
|
Prevention of Corruption Act, 1988
|
|
203.
|
Prevention of Cruelty to Animals Act, 1960
|
|
204.
|
Prevention of Food Adulteration Act, 1954
|
|
205.
|
Prevention of Insults to National Honor Act, 1971
|
|
206.
|
Prisoners Act, 1900
|
|
207.
|
Protection of Human Rights Act, 1993
|
|
208.
|
Public Liability Insurance Act, 1991
|
|
209.
|
Public Premises (Eviction of Unauthorized Occupants) Act, 1971
|
|
210.
|
Public Provident Fund Act, 1968
|
|
211.
|
Railways Act, 1989
|
|
212.
|
Recovery of Debts Due to Banks and Financial Institutions Act, 1993
|
|
213.
|
Registration Act , 1908
|
|
214.
|
Registration of Births and Deaths Act, 1969
|
|
215.
|
Representation of the People Act, 1950
|
|
216.
|
Reserve Bank of India Act, 1934
|
|
217.
|
Revenue Recovery Act, 1890
|
|
218.
|
Right to Information Act, 2005
|
|
219.
|
Road Transport Corporations Act, 1950
|
|
220.
|
Sale of Goods Act, 1930
|
|
221.
|
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act,1989
|
|
222.
|
Sebi (Employee Stock Option Scheme and Employee Stock Purchase Scheme) Guidelines, 1999
|
|
223.
|
Securities and Exchange Board of India Act, 1992
|
|
224.
|
Securities Contracts (Regulation) Act, 1956
|
|
225.
|
Seeds Act, 1966
|
|
226.
|
Service Tax, 1994
|
|
227.
|
Sick Industrial Companies (Special Provisions) Act, 1985
|
|
228.
|
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976
|
|
229.
|
Societies Registration Act, 1860
|
|
230.
|
Special Marriage Act, 1954
|
|
231.
|
Specific Relief Act, 1963
|
|
232.
|
Standards of Weights and Measures Act, 1976
|
|
233.
|
State Agricultural Credit Corporations Act, 1968
|
|
234.
|
State Bank of India Act, 1955
|
|
235.
|
State Financial Corporation Act, 1951
|
|
236.
|
Technology Development Board Act, 1995
|
|
237.
|
Telecom Regulatory Authority of India Act, 1997
|
|
238.
|
Terrorist and Disruptive Activities (Prevention) Act, 1987
|
|
239.
|
Trade Marks Act, 1999
|
|
240.
|
Trade Monopolies and Restrictive Trade Practices Act, 1969
|
|
241.
|
Trade Union Act, 1926
|
|
242.
|
Transfer of Property Act ,1882
|
|
243.
|
Transplantation of Human Organs Act, 1994
|
|
244.
|
University Grants Commission Act, 1956
|
|
245.
|
Voluntary Disclosure of Income and Wealth Act, 1976
|
|
246.
|
Water (Prevention and Control of Pollution) Cess Act, 1977
|
|
247.
|
Water (Prevention and Control of Pollution) Act, 1974
|
|
248.
|
Weekly Holidays Act, 1942
|
|
249.
|
Wild Birds and Animals Protection Act, 1912
|
|
250.
|
Wild Life (Protection) Act, 1972
|
|
251.
|
Working Journalists and Other Newspaper Employees Conditions of Service) and Miscellaneous Provisions Act, 1955
|
|
252.
|
Workmen's Compensation Act, 1923
|
|
253.
|
Young Persons (Harmful Publications) Act, 1956
|
