Consumer Protection Regulations, 2005
25. Parcsha Yad-dast.-
Where a party appears in person and is illiterate, the Court Master or Bench Clerk shall give to that party the next date of hearing in writing.
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Consumer Protection Regulations, 2005 25. Parcsha Yad-dast.- Where a party appears in person and is illiterate, the Court Master or Bench Clerk shall give to that party the next date of hearing in writing. |
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