Companies Act, 1956
Sec 131 - Index to register of charges.
The Registrar shall keep a chronological index, in the prescribed form and with the prescribed particulars, of the charges registered with him in pursuance of this Part.
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Companies Act, 1956 Sec 131 - Index to register of charges. The Registrar shall keep a chronological index, in the prescribed form and with the prescribed particulars, of the charges registered with him in pursuance of this Part. |
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