The Bureau of Indian
Standards Act, 2016
[No. 11 of 2016]
Contents |
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Sections |
Particulars |
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Chapter I |
Preliminary |
1 |
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2 |
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Chapter II |
Bureau of Indian Standards |
3 |
Establishment of Bureau and Constitution of Governing Council |
4 |
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5 |
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6 |
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7 |
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8 |
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9 |
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Chapter III |
Indian Standards, Certification and Licence |
10 |
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11 |
Prohibition to publish, reproduce or record without authorization by Bureau |
12 |
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13 |
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14 |
Certification of Standard Mark of jewellers and sellers of certain specified goods or articles |
15 |
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16 |
Central Government to direct Compulsory use of Standard Mark |
17 |
Prohibition to manufacture, sell, etc., certain goods without Standard Mark |
18 |
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Chapter IV |
Finance, Accounts and Audit |
19 |
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20 |
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21 |
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22 |
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23 |
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24 |
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Chapter V |
Miscellaneous |
25 |
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26 |
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27 |
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28 |
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29 |
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30 |
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31 |
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32 |
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33 |
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34 |
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35 |
Members, officers and employees of Bureau to be public servants |
36 |
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37 |
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38 |
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39 |
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40 |
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41 |
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42 |
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43 |