Bankers Book Evidence Act, 1891

(Act no. 18 of 1891)

Contents
Sections	Particulars
Preamble	Preamble
1	Title and extent
2	Definitions
3	Powers to extend provision of Act
4	Mode of proof of entries in Banker's books
5	Case in which officer of Bank not comparable to produce books
6	Inspection of books by order of Court of Judge
7	Costs