Licence to use Copy
Right
I,
..s/o
r/o
.., the owner of the copyright to
. award the LICENCE
to
.s/o
r/o
.for using the said
for the purpose of
.for a period
of
..in lieu of the consideration of
.already paid to me on
.., and I
hereby acknowledge the receipt of said amount.
Date
. Sd/-
.