Revocation of Gift by the Donee

Let it be Known to All that I …………. S/o ……… R/o …………..refuse to accept and I relinquish the benefits, gift interests and privileges conferred upon me under the gift deed dated ………… Executed by ………. S/o …………… R/o District……………..

Sd/- Donee……………

Date……………

Place……………