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What should i do if airline (Jetairways) is not ready to give us claim regarding missing / stolen valuable's from check-in baggage. My bag was received in open condition with zip and pad lock damaged condition.

0 answers 8 Views
Contributions by Mr. Mahendrasinh Jadeja
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a mlm company not given my payment now what to do?

0 answers 4 Views
Contributions by Mr. baban yadav
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whether dual membership permitted in trade union, if not under what law. As per trade union act no where it is mentioned dual membership debared. As per the ALC record registered union is live since 2003 without filing Annual returns,can we revive this union by becoming member and filing annual return of this union. email - jakkalispjoshi19@gmail.com cell 9483994729

0 answers 21 Views
Contributions by Mr. satyanarayan joshi
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could a male file a case against a woman for sexual harrasment, mentally out break, and defamation also. when she is not living with him. but earlier they were in live in relationship. and cohabitation. could he stop her marriage.

0 answers 31 Views
Contributions by Mr. anshul chauhan
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a society person askd me to not allow my dog to sit on a bench in the society park? he said this in all rude manner screaming and creating nuisance and also always shouts whenevr my pet comes in the lawn! firstly is der any law which bans a pet license holding dog to sit on a bench in the lawn? and secondly his tlkin manner which was objectionable..can there be a complaint filed against him. thirdly cn a complaint b filed coz he shouts wen my dog steps in d lawnS?

0 answers 35 Views
Contributions by Ms. anagha lokhande
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can a person can get govt job.if he is booked under 498A.

0 answers 56 Views
Contributions by Mr. B.Ramakrishna banoth
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can a person can get govt job.if he is booked under 498A.

0 answers 31 Views
Contributions by Mr. B.Ramakrishna banoth
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On which date law forums will be available in the market for 5 yrs ba/llb course program?

0 answers 48 Views
Contributions by Mr. anubhav 0233
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More and more Lawyers are becoming members of Parliament. Do you think they are the best suitable people for this post.

1 answers 75 Views
Contributions by Mr. Antony V
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As i am pursuing my cs training i cannot attend regular law college.Please guide me what should i do as i want to do llb but not at the cost of leaving my job.I have not enrolled for ccs university as i want to do quality llb and not just for the sake of degree.I have seen that recruiters prefer llb with CS over plain CS candidate.please guide.

1 answers 83 Views
Contributions by Ms. Bharti Chadda
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Where I can complete the LLB DEGREE course through correspondence or externally in & around Pune,Maharashtra?

2 answers 711 Views
Contributions by Mr. Milind Ankalgi
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What subjects do i need to prepare for the entrance exams?

1 answers 698 Views
Contributions by Ms. Abhiruchi Priya
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I M PREPARING FOR CLAT LAW EXAMD DIS YEAR PLZZ SUGGEST ME DAT IF I DIDN'T GET SELECTED IN IT THEN ANY OTHER PRESTIGIOUS LAW SCHOOLS PROCEDURE FOR ME TO ADOPT

1 answers 664 Views
Contributions by Mr. HEMAT SINGH
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how to get valid partition deed among brothers as per hindu law. unregistered partition deed is valid or not

2 answers 559 Views
Contributions by Mr. mohan budhavaram
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cet exams for 2010-11 addmissions in government law colleges for under graduates in pune

1 answers 546 Views
Contributions by Ms. chetan chavan
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I am looking for a law college in Bangalore that provides evening classes?

1 answers 529 Views
Contributions by Mr. Naresh Sharma
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presently i m pursuing BTECH in computer science an after this i want to do law what will be my career prospects and also suggest me names of institues from where i can study law..?thank you

1 answers 486 Views
Contributions by Ms. shraddha jha
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1.how should i prepare for the enterance exams of law( 3yrs. l.l.b)?? 2.what is the paper like? i mean which areas does it cover?? 3.wat are the colleges(in mumbai) that have enterance exams?? please help. please!!

1 answers 470 Views
Contributions by Ms. niharika rajshree
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bank overtime policies in india

0 answers 465 Views
Contributions by Ms. pooja agarwal
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wen is CLAT 2011?

1 answers 462 Views
Contributions by Ms. Diana Ahuja
- All Sawaals - All Jawaabs

What should i do if airline (Jetairways) is not ready to give us claim regarding missing / stolen valuable's from check-in baggage. My bag was received in open condition with zip and pad lock damaged condition.

0 answers 8 Views
Contributions by Mr. Mahendrasinh Jadeja
- All Sawaals - All Jawaabs

a mlm company not given my payment now what to do?

0 answers 4 Views
Contributions by Mr. baban yadav
- All Sawaals - All Jawaabs

whether dual membership permitted in trade union, if not under what law. As per trade union act no where it is mentioned dual membership debared. As per the ALC record registered union is live since 2003 without filing Annual returns,can we revive this union by becoming member and filing annual return of this union. email - jakkalispjoshi19@gmail.com cell 9483994729

0 answers 21 Views
Contributions by Mr. satyanarayan joshi
- All Sawaals - All Jawaabs

could a male file a case against a woman for sexual harrasment, mentally out break, and defamation also. when she is not living with him. but earlier they were in live in relationship. and cohabitation. could he stop her marriage.

0 answers 31 Views
Contributions by Mr. anshul chauhan
- All Sawaals - All Jawaabs

a society person askd me to not allow my dog to sit on a bench in the society park? he said this in all rude manner screaming and creating nuisance and also always shouts whenevr my pet comes in the lawn! firstly is der any law which bans a pet license holding dog to sit on a bench in the lawn? and secondly his tlkin manner which was objectionable..can there be a complaint filed against him. thirdly cn a complaint b filed coz he shouts wen my dog steps in d lawnS?

0 answers 35 Views
Contributions by Ms. anagha lokhande
- All Sawaals - All Jawaabs

can a person can get govt job.if he is booked under 498A.

0 answers 56 Views
Contributions by Mr. B.Ramakrishna banoth
- All Sawaals - All Jawaabs

can a person can get govt job.if he is booked under 498A.

0 answers 31 Views
Contributions by Mr. B.Ramakrishna banoth
- All Sawaals - All Jawaabs

On which date law forums will be available in the market for 5 yrs ba/llb course program?

0 answers 48 Views
Contributions by Mr. anubhav 0233
- All Sawaals - All Jawaabs

my husband got ex-parte decree for restitution of conjugal rights in the year 2007.now he has filed execution petition in civil court in 2011.is there any limitation period for execution of such decree.

0 answers 150 Views
Contributions by Ms. teena verma
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what to do when acase is filed for ancestral property

0 answers 104 Views
Contributions by Ms. ragini rajakumar
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