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What should i do if airline (Jetairways) is not ready to give us claim regarding missing / stolen valuable's from check-in baggage. My bag was received in open condition with zip and pad lock damaged condition.
Posted by Mr. Mahendrasinh Jadeja
0 answers
8 Views
a mlm company not given my payment now what to do?
Posted by Mr. baban yadav
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4 Views
whether dual membership permitted in trade union, if not under what law. As per trade union act no where it is mentioned dual membership debared. As per the ALC record registered union is live since 2003 without filing Annual returns,can we revive this union by becoming member and filing annual return of this union. email - jakkalispjoshi19@gmail.com cell 9483994729
Posted by Mr. satyanarayan joshi
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21 Views
could a male file a case against a woman for sexual harrasment, mentally out break, and defamation also. when she is not living with him. but earlier they were in live in relationship. and cohabitation. could he stop her marriage.
Posted by Mr. anshul chauhan
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31 Views
a society person askd me to not allow my dog to sit on a bench in the society park? he said this in all rude manner screaming and creating nuisance and also always shouts whenevr my pet comes in the lawn! firstly is der any law which bans a pet license holding dog to sit on a bench in the lawn? and secondly his tlkin manner which was objectionable..can there be a complaint filed against him. thirdly cn a complaint b filed coz he shouts wen my dog steps in d lawnS?
Posted by Ms. anagha lokhande
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35 Views
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