4th DSNLU National Moot Court Competition
Damodaram Sanjivayya National Law University in collaboration with Competition Commission of India is going to organize the 4th DSNLU National Moot Court Competition.
Date: 23rd - 25th February, 2018
Eligibility:
Participation in the competition shall be open to all students enrolled bona fide in a regular undergraduate programme, i.e., 5 year BA LLB or 3 year LLB, offered by a recognised Institution / College / University. Students pursuing postgraduate courses shall not be eligible for participation in the competition.
Team Composition:
- Only one team from any recognised Institute / College / University may register for the competition.
- Participating teams shall comprise of a maximum of three students, wherein two students shall represent as speakers and one shall represent as a researcher.
- Participating teams shall not comprise of students hailing from more than one Institute / College / University.
- Any request for change in designation of the registered members shall not be entertained. However, in case of extenuating circumstances, permission may be granted on a written request from the Moot Court Committee / Association of the participating Institution / College / University.
- Any request for an additional participating or accompanying member shall not be entertained under any circumstance.
- Accommodation and any other facilities reserved for participants shall be provided only to the registered members of the team.
Registration Procedure:
- Registration fee for the competition is Rs. 3500/-
- Registration process shall commence from 7th December, 2017 and shall continue till 10th January, 2018.
- There is a team cap of 32 teams in the Competition.
- Online registration should be made by sending an email, addressed to dsnlumcs@gmail.com with the subject stated as "Registration for 4th DSNLU - CCI MCC by Name of participating Institute".
- Online Registration shall be considered only if a participating team submits the registration form and payment receipt within the stipulated time.
- Registered teams shall receive a confirmation of the same and shall be provided with a team code. All the teams should represent themselves only through their respective team codes in any further communications.
- Registration fee is non-refundable.
- Registered teams should send a hard copy of their registration form and itinerary form on or before 15th January, 2018 at the given below address:
The Moot and Advocacy Society
Damodaram Sanjivayya National Law University
Nyayaprastha, Near Asakapalli Hills via Gotivada
Sabbavaram, Andhra Pradesh - 531035
Hospitality:
Participating teams shall be provided with accommodation along with lunch and dinner during the days of the competition. Any team arriving prior to 12:00 P.M. on 22nd February, 2018 or leaving later than 12:00 P.M. on 26th February, 2018 shall have to pay an extra amount of Rs. 2000 per day. Travel to and fro from the accommodation to the venue shall be provided to the participants.
Important Dates:
Commencement of Registration: |
7th December, 2017 |
Last date of Registration and payment of registration fees: |
10th January, 2018 |
Last date of submission of hard copy of the registration form and itinerary form: |
15th January, 2018 |
Last date for seeking Clarifications: |
11th January, 2018 |
Issue of Clarifications: |
15th January, 2018 |
Last date for Submission of Memorial (soft copy): |
10th February, 2018 |
Last date for Submission of Memorial (hard copy): |
16th February, 2018 |
Commencement of the Competition and Inaugural Ceremony: |
23rd February, 2018 |
Preliminary, Rounds and Quarter Finals: |
24th February, 2018 |
Semi-finals, Finals, Valedictory and Prize Distribution: |
25th February, 2018 |
Contact:
Ms. Soma Battacharjya
Faculty Convenor,
DSNLU Moot Court Society
Email: sbattacharjya@gmail.com
Mr. Shivam Anand
Student Convenor,
DSNLU Moot Court Society
Phone: +91-8099194837, +91-8919973940
Email: shivam.anand@dsnlu.ac.in
Ms. Vaishnavi Eshwar
Student Co-Convenor,
DSNLU Moot Court Society
Phone: +91-9968763900
Email: vaishnavi_dsnlu@yahoo.in
Ms. Abhipsha Mohanty
Treasurer, DSNLU Moot Court Society
Phone: +91-7036008613
Email: abhipshamohanty@rediffmail.com
The Moot and Advocacy Society
Damodaram Sanjivayya National Law University
Nyayaprastha, Near Asakapalli Hills via Gotivada
Sabbavaram, Andhra Pradesh - 531035
Website: www.dsnlu.ac.in
Download Moot Proposition, Rules, Registration Form
