South Asian Journal of Law and Policy Review (Volume 2, Issue 1): Call for Papers
South Asian Journal of Law and Policy Review (ISSN: 2455-8087) is pleased to invite contribution from the legal fraternity for its Volume 2, Issue 1.
Categories:
A submission may fall within any of the following categories:
- Articles (3000 - 7000 words)
- Essays (2000 - 3000 words)
- Case Notes / Comments (1500 - 2500 words)
- Book Reviews (1000 - 2000 words)
The above limits are exclusive of footnotes. We are also open to discussing potential submissions that are substantially longer or shorter. Please get in touch with us for further information and to discuss any such proposals you may have.
Citation:
Citation style must adhere to the Harvard Bluebook Style of Uniform Citations (19th Edition).
Plagiarism:
We only accept previously unpublished submissions. All submissions will be subject to a plagiarism check, a maximum of 25% material may be borrowed from foreign materials, including footnotes.
Submission Format:
Please send in your submissions in MS Word (*.doc or *.docx) or Open Office (*.odt) to editor@lawandpolicyreview.com for South Asian Journal of Law and Policy Review (SAJLPR) along with the following information:
- Name
- Institution
- Position / Year of Study
- Author Contact Information
An Abstract of not more than 300 words should also be attached separately. Please read the 'Instructions to Authors' Section before submission.
Deadline:
Although we accept submissions on a rolling basis, the deadline for submissions for South Asian Journal of Law and Policy Review (Volume 2, Issue 1) will be 30th December, 2016.
Contact:
South Asian Journal of Law and Policy Review
Khathjodi Campus, CDA Sec 13,
Cuttack - 753015, Odisha
Phone: +91-9437880822
Email: editor@lawandpolicyreview.com