IICA - Certificate Course on Corporate Law
Indian Institute of Corporate Affairs (IICA) is going to conduct six months Certificate Course on Corporate Law.
Course Duration: August 2016 - January 2017.
Who Should Attend?
This course is specifically designed for Lawyers, In-House Counsels, Chartered Accountants, Company Secretaries, Cost & Work Accountants, Government Officials, Academicians, Managers, Chief Executive Officers, Company Directors, and Prospective Entrepreneurs & Students.
Eligibility:
The applicant must be a graduate in any stream (including 4th year students of 5 year professional course in law) from any recognized University / Educational Institute.
About the Course:
This Certificate Course is aimed to enable the participants in acquiring basic, yet comprehensive understanding of the concepts of Corporate Laws, with a flavor of practical perspective wherever needed by:
- Providing a wide angle overview of corporate laws in accordance with the Companies Act, 2013 including the latest Amendments,
- Much needed clarifications on corporate laws, rules and regulations.
- Enabling the development of critical and analytical abilities in the area of Corporate Law
Key Features:
- The Course delivery will be through virtual classes in the Learning Management System (LMS)
- Online classes are easily accessible on all devices including Smart Phones.
- No working experience required
- Comprehensive 120 + hours of virtual classes
- Experienced Faculty of National and International repute
- Well developed course material with Presentations
Modules:
- Nature, Incorporation & Structure of Company
- Corporate Finance
- Management and Corporate Governance
- CSR & E-governance (MCA 21)
- SEBI and Investor Protection
- Capital Markets and its regulations
- Corporate Liability
- Restructuring and Winding-up
- Alternative Dispute Resolution
- Fundamentals of lPR and Competition Law
Fee:
Category |
Sponsored*## |
Individual Professionals* |
Students* |
Tuition Fee |
INR 48,000 |
INR 38,000 |
INR 28,000 |
Exam Fee |
INR 2,000 |
INR 2,000 |
INR 2,000 |
Taxes (15%) # |
INR 7,500 |
INR 6,000 |
INR 4,500 |
Total |
INR 57,500 |
INR46,000 |
INR 34,500 |
# Subject to latest notification of Government of India
*Early bird discount: Candidates registering on or before 31st May, 2016 would get a discount of Rs. 3,000/- i.e. if the fee is Rs. 34,500 you have to pay Rs.31,500/- if the payment is made on or before 31st May, 2016.
##Multiple registration discount only for sponsored candidates: 20% discount on the tuition fee for every next participant from the same organization
Note: Course fee once paid is not refundable in any circumstances after registration is confirmed.
Important Dates:
Registration Open: |
1st May, 2016 |
Last Date for Registration: |
20th July, 2016 |
Commencement of Classes: |
5th August, 2016 |
Contact:
Dr. Pyla Narayana Rao
Course Coordinator
Assistant Professor
Phone: 0124-2640088, +91-7042712183
Email: pyla.rao@iica.in, pyla.nari@gmail.com
Dr. Vijay Kumar Singh
Course Director
Head-School of Corporate Law
Phone: 0124-2640099, +91-9891500707
Email: vijay.singh@iica.in, vrsingh.vk@gmail.com
School of Corporate Law,
Indian Institute of Corporate Affairs (IICA]
Plot No. 6,7,8, Sector -5, IMT Manesar,
Gurgaon, Haryana 122050
Phone: 0124 2640084
Email: scl@iica.in
Website: www.iica.in
Download Notification, Brochure, Registration Form
