National Seminar on Cyber Laws
The IMS Law College, Noida, India is organizing a national seminar on cyber laws for both students & faculty member. It will be focusing on the pitfalls & opportunities in cyber law to combat cyber crimes.
Date: 19th Nov, 2011
Venue: IMS law college, A-BB, Sector 62, Noida - 201 303, India
Chief Guest: Justice (Retd) Rajesh Tandon from Uttrakhand High Court.
Prominent Speakers:
- Karnika Seth, Cyber Law Wxpert, Seth Associates
- Vivek Sood, Supreme Court Advocate
Themes:
- Types and categories of cyber crimes
- Repercussions of cyber crimes
- Trans-border in cyber crimes & legal enforceability issue
- Shortcomings of I.T. Act, 2000
- Trends & Challengers in digital forensic & fraud investigation
- Data privacy under the I.T. Act of 2000
- I.T. policy & governance in companies
- Handling of cyber crimes in neighboring countries, U.S., U.K. & Europe
- Advantages of the cyber world
Contact:
Dr. N.S. Azad (Chief Coordinator)
Phone: +91 98117 01350
Email: imslawcollegeseminar3@gmail.com, info@imslawcollege.org
Website: www.imslawcollege.org
