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Admission Notifications:

Rajiv Gandhi School of Intellectual Property Law - Admissions 2012 [Published on 24/01/12]
KIIT University - KIITEE 2012 [Published on 24/01/12]
National Law University, Delhi - Admission Notice 2012-2013 [Published on 23/01/12]
Law School Admission Test (LSAT) 2012 [Published on 17/01/12]
All India Law Entrance Test (AILET) 2012 [Published on 28/12/11]
CLAT 2012 to be held on 13th May, 2012 [Published on 17/12/11]

Seminar & Conference:

National Seminar on Changing Contours of Contract Law [Published on 06/02/12]
National Seminar on Consumer Activism, Competition & Consumer Protection [Published on 31/01/12]
International Conference "Legal Aid: Catalyst for Social Change" [Published on 27/01/12]
International Seminar on Journey of Women Empowerment: Miles to Go [Published on 25/01/12]
HNLU's UGC Sponsored Seminar on Arbitration Law & ADR [Published on 24/01/12]
NUJS' National Environmental Law Workshop 2012 [Published on 23/01/12]
Workshop on Law, Governance and Development [Published on 18/01/12]
8th International Conference on "Emerging Concerns in Public International Law" [Published on 17/01/12]
All India Convenors Conference 2012 [Published on 16/01/12]
India Corporate & Investor Meet [Published on 13/01/12]
National Seminar on Civil Justice Delivery System [Published on 06/01/12]
Conference on Changing Facets of Business & Commercial Law [Published on 03/01/12]
Conference on Best Practices for Corporate Counsel [Published on 31/12/11]
Professional Development Programme for Young Advocates [Published on 28/12/11]
The Law and Policy of the ICC: Achievements, Impact and Challenges [Published on 27/12/11]
Altus Disputatio Debating Competition at NUALS, Cochin [Published on 24/12/11]
1st NLA Nuclear Law Debate with Jindal Global Law School [Published on 23/12/11]
India IP & Innovation Forum [Published on 20/12/11]
National Seminar on Critical Issues in International Commercial Arbitration 2012 [Published on 08/12/11]
International Conference on Resettlement and Rehabilitation (ICRAR) [Published on 02/12/11]
8th International Asian Conference [Published on 26/11/11]
11th Annual CIR Conference on Islamic Bioethic and Shari'ah Law [Published on 07/10/11]
European Association of Psychology and Law Conference (EAPL2012) [Published on 26/09/11]
Nuclear Energy Development in India: Role of Law & Legal Institutions [Published on 19/09/11]
9th ASLI Conference 2012 [Published on 09/09/11]
International Conference on Feminism and the Law [Published on 07/09/11]
3rd NUS-AsianSIL Young Scholars Workshop 2012 [Published on 28/07/11]

Call for Papers:

King's Student Law Review (Easter Issue) - Call for Papers [Published on 06/02/12]
The A38 Journal of International Law: Call for Papers [Published on 02/02/12]
Unus Unorum Magazine - Issue 3: Call for Papers [Published on 23/01/12]
Marco Biagi Award 2012: Call for Papers [Published on 20/01/12]
Cincinnati Law Intellectual Property and Computer Law Journal [Published on 19/01/12]
Encounters - An International Journal for the Study of Culture and Society [Published on 18/01/12]
GLEP Conference on Constitutional Law: Call for Papers [Published on 04/01/12]
National Conference on Constitution and Government Policies: Call for Papers [Published on 29/12/11]
NLIU Bhopal's Journal of IP Law: Call for Papers [Published on 27/12/11]
NUJS Seminar on Laws Governing Inter-State & International Water Disputes [Published on 23/12/11]
GNLU’s Book on Interdisciplinary Perspectives for a Food Secure World [Published on 28/11/11]
Albany Law Review: Call for Submission [Published on 18/11/11]
Journal of Hate Studies: Call for Papers [Published on 18/11/11]
Conference on Access to Legal Info & Research in Digital Age: Call for Papers [Published on 16/11/11]
International Criminal Justice Review: Call for Papers [Published on 19/09/11]
The Society of International Economic Law: Call for Papers [Published on 15/09/11]
Indian Journal of Law and Economics: Call for Papers [Published on 07/09/11]
Socio-Legal Review: Call for Submissions [Published on 07/09/11]

Competitions:

Foreign Direct Investment International Arbitration Moot [Published on 06/02/12]
Kachwaha & Partners' Article Writing Competition on Arbitration Law [Published on 31/01/12]
Law Tryst 2012 [Published on 28/01/12]
Bishop Cotton Women's Christian Law College - 1st National Moot Competition [Published on 28/01/12]
Dr. A.T. Markose Memorial National Moot Court Competition 2012 [Published on 25/01/12]
3rd Anti Trust Law Moot Court Competition - NLU, Jodhpur [Published on 25/01/12]
2nd National Level Moot Court Competition - Seshadipuram Law College [Published on 25/01/12]
5th Amity National Moot Court Competition 2012 [Published on 23/01/12]
28th Bar Council of India Inter-University Moot Competition (Updated) [Published on 23/01/12]
5th Pro Bono Enviro National Moot Court Competition, 2012 [Published on 19/01/12]
11th Amity Law School Delhi Moot Court Competition, 2012 [Published on 18/01/12]
6th Professor S.P. Sathe Memorial Annual National Moot Court Competition [Published on 17/01/12]
ULC Bangalore - All India Moot Court Competition [Published on 13/01/12]
NLS International Arbitration Moot (NLSIAM) 2012 [Published on 02/01/12]
Manfred Lachs Space Law Moot Court Competition - National Funding Rounds [Published on 02/01/12]
27th All-India Inter-University Moot Court Competition [Published on 26/12/11]
1st ILNU International Moot Court Competition [Published on 26/12/11]
NLIU-INADR International Law School Mediation Tournament 2012 [Published on 26/12/11]
Kerala Law Academy Moot 2012 [Published on 19/12/11]
2nd M.K. Nambyar Memorial National Level Moot Court Competition [Published on 10/12/11]
1st RGNUL National Level Moot Court Competition [Published on 07/12/11]
Surana & Surana National Corporate Law Moot 2012 [Published on 06/12/11]
Justice P.N. Bhagwati 2nd International Moot Court Competition on Human Rights [Published on 01/12/11]
11th Surana & Surana International Technology Law Moot Court Competition 2012 [Published on 01/12/11]
ELSA Moot Court Competition on WTO Law [Published on 04/11/11]
Oxford Intellectual Property Moot 2012 [Published on 04/11/11]
13th Annual International Maritime Arbitration Moot [Published on 25/10/11]
3rd International Air Law Moot Court 2012 [Published on 25/10/11]
NLIU-IADR South Asian Mediation Tournament [Published on 25/10/11]
Frankfurt Investment Arbitration Moot Court Competition [Published on 17/10/11]
D.M. Harish Memorial Moot Court Competition [Published on 07/09/11]
9th Vis East Moot 2012 [Published on 26/08/11]
Stetson International Environmental Law Moot Court Competition – 2011-12 [Published on 25/08/11]
7th ICC International Commercial Mediation Competition [Published on 11/08/11]
4th GNLU International Moot Court Competition, 2012 [Published on 28/07/11]

Law College News:

List of Colleges participating in Law School Admission Test (LSAT) India 2012 [Published on 28/01/12]
Successful Completion of the 3rd AIBE with some protests in TN [Published on 12/01/12]
HC debars Bar Council from publishing AIBE results [Published on 27/12/11]
Bar Council of India scraps 1 of 3 Jubilee Moots at NLU, Jodhpur [Published on 26/12/11]
Intellectus Intellegit: A fortnightly E-Newsletter on IPR and Technology Laws [Published on 14/12/11]
All-India Inter-University Moot Court Competitions [Published on 13/12/11]
NLU-Orissa and NLS-Assam to join CLAT from next year [Published on 07/10/11]

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