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Career opportunities for law school graduates in India

Success of law graduates around the world has caught attention of students. Institutions providing law education in India are also stepping in the gam...more >>

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by 8 users

Published by Roxy Jones on September 28, 2012

Law, HRD ministries lock horns over regulation of legal education

In a debate over the right to regulate the legal education in India, the apex regulator for legal profession and education, the Bar Council of India (...more >>

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by 1 user

Published by Law Student on January 12, 2012

Law ministry proposes to set up 6 centres for advanced legal studies

A proposal to set up five regional centres for advanced legal studies and research has been submitted by the Union Law Ministry.The proposed bill, tit...more >>

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by 3 users

Published by Law Student on August 10, 2010

Overhaul of legal education in india planned

The Prime Minister has recently called for a major overhaul of the legal education system in the country to bring it in tune with the needs of the cur...more >>

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by 2 users

Published by Law Student on August 10, 2010

Bar council of india against including law in higher education commission bill

The Bar Council of India expressed its disparity on Centre�s move to introduce the National Commission of Higher Education and Research Bill, on the g...more >>

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by 1 user

Published by Law Student on May 18, 2010

Legal education and legal profession

Legal education should aim at promoting 'Justice' rather than just resolve disputes and improve relationship. The study of law in order to be meaningf...more >>

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by 6 users

Published by Law Student on April 20, 2010