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Strengthening Consumer Protection against Abuse of Intellectual Property Rights

"Consumer is the sole end and purpose of all production; and the interest of the producer ought to be attended to only so far as it may be necessa...more >>

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Published by Sandip Bhosale on June 28, 2012

Trademark registration in India

What is a Trademark?A TRADEMARK is a word, phrase, symbol or design, or combination of words, phrases, symbols or designs are used in the course of tr...more >>

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by 5 users

Published by Law Student on February 1, 2012