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Live-in Relationship

1. Introduction:India a country of cultural values and rituals, ceremonies cannot afford to plunge into western society. But since growing economy and...more >>

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by 11 users

Published by Sandip Bhosale on June 28, 2012

Maintenance of parents and senior citizens

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007 was enacted by the Indian Parliament with an intention to provide effective provi...more >>

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by 7 users

Published by Mento Issac on June 27, 2011