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The Right to Information Act was established to make the government accountable for its work by empowering citizens to demand information regarding it...more >>

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by 4 users

Published by Law Student on December 4, 2011

Bar council of india plans to initiate qualifying bar examination from august-september 2010 onwards

The Bar Council of India has signed an ordinance making it compulsory for aspiring lawyers to go through an Entrance Test before practicing it. The mo...more >>

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by 5 users

Published by Law Student on May 15, 2010

How to make a valid gift?

Gift is a very common mode of transfer in case of immovable as well as movable properties. Section 122 of the Transfer Of property Act defines a Gift ...more >>

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by 4 users

Published by Mento Issac on August 27, 2011

Maintenance of parents and senior citizens

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007 was enacted by the Indian Parliament with an intention to provide effective provi...more >>

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by 7 users

Published by Mento Issac on June 27, 2011

What are NBFCs?

With many fly by night finance companies raking in moolah at the cost of innocent investors offering them dream interest rates for their deposits, it ...more >>

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by 3 users

Published by Mento Issac on June 11, 2011

New Bills to be introduced in the parliament this winter session

The winter session of parliament which starts today will be introducing new bills and this session is scheduled to conclude on 21st December, 2011. Th...more >>

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by 3 users

Published by Law Student on November 22, 2011

Strengthening Consumer Protection against Abuse of Intellectual Property Rights

"Consumer is the sole end and purpose of all production; and the interest of the producer ought to be attended to only so far as it may be necessa...more >>

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by 4 users

Published by Sandip Bhosale on June 28, 2012

Introduction about arbitration

There is a trend world over, in particular among companies and corporate not to drag disputes into long drawn courtroom battles. There comes the signi...more >>

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by 4 users

Published by Mento Issac on June 7, 2011

Who is an NRI?

The term Non Resident Indian (for brevity NRI) is widely being used, without knowing its exact meaning. Let us see how law defines an NRI.Income Tax A...more >>

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by 1 user

Published by Mento Issac on July 23, 2011

FAQs on Capital Gain

1. What are capital assets?A) Capital assets are properties of any kind held by a person whether or not connected with his business or profession.2. W...more >>

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by 5 users

Published by Mento Issac on July 4, 2011