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What is a Trademark?A TRADEMARK is a word, phrase, symbol or design, or combination of words, phrases, symbols or designs are used in the course of tr...more >>

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by 2 users

Published by Law Student on February 1, 2012

Dowry accused may get away with fine

In what could raise the hackles of women's rights activists, the Law Commission has recommended to the Centre that the strict law dealing with dowry o...more >>

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by 1 user

Published by Law Student on January 21, 2012

Law, HRD ministries lock horns over regulation of legal education

In a debate over the right to regulate the legal education in India, the apex regulator for legal profession and education, the Bar Council of India (...more >>

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by 1 user

Published by Law Student on January 12, 2012

Right to Information Act (RTI)

The Right to Information Act was established to make the government accountable for its work by empowering citizens to demand information regarding it...more >>

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by 4 users

Published by Law Student on December 4, 2011

New Bills to be introduced in the parliament this winter session

The winter session of parliament which starts today will be introducing new bills and this session is scheduled to conclude on 21st December, 2011. Th...more >>

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by 3 users

Published by Law Student on November 22, 2011

How to make a valid gift?

Gift is a very common mode of transfer in case of immovable as well as movable properties. Section 122 of the Transfer Of property Act defines a Gift ...more >>

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by 4 users

Published by Mento Issac on August 27, 2011

Who is an NRI?

The term Non Resident Indian (for brevity NRI) is widely being used, without knowing its exact meaning. Let us see how law defines an NRI.Income Tax A...more >>

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by 1 user

Published by Mento Issac on July 23, 2011

FAQs on Capital Gain

1. What are capital assets?A) Capital assets are properties of any kind held by a person whether or not connected with his business or profession.2. W...more >>

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by 4 users

Published by Mento Issac on July 4, 2011

Maintenance of parents and senior citizens

The Maintenance and Welfare of Parents and Senior Citizens Act, 2007 was enacted by the Indian Parliament with an intention to provide effective provi...more >>

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by 6 users

Published by Mento Issac on June 27, 2011

An Introduction to the Environment (Protection) Act, 1986

Against the backdrop of the United Nations Conference on the Human Environment held at Stockholm in June 1972, in which India was a participant, the C...more >>

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by 5 users

Published by Mento Issac on June 24, 2011